High Courts11 Jan 2008Allowed
Kamal Suri Vs Dy. Director, Enforcement Directorate
Delhi High Court · (2008) 01 DEL CK 0113
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 136 of 138
High Courts11 Jan 2008
Commissioner of Income Tax Vs E.I. Dupont India Ltd.
Delhi High Court · (2008) 169 TAXMAN 184
High Courts11 Jan 2008
Commissioner of Income Tax Vs Ram Niwas
Delhi High Court · (2008) 170 TAXMAN 5
High Courts11 Jan 2008
DLF Universal Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2008) 306 ITR 271 : (2008) 172 TAXMAN 107
High Courts11 Jan 2008
Shri Rajnish Kataria and Another Vs Sh. Mohinder Singh and Another
Delhi High Court · (2008) 101 DRJ 124
High Courts11 Jan 2008Allowed
Union of India (UOI) and Others Vs Ex. Sqn. Ldr. R. Sood
Delhi High Court · (2008) 102 DRJ 52
High Courts10 Jan 2008
Smt. Kailashwati and Others Vs Shri Balbir Singh and Others
Delhi High Court · (2008) 01 DEL CK 0198
High Courts10 Jan 2008Dismissed
Mr. Suraj Bhan Vs State and Others
Delhi High Court · (2008) 01 DEL CK 0171
High Courts10 Jan 2008
Ansal Properties and Industries Ltd. Vs Centre for Development of Telematics
Delhi High Court · (2008) 01 DEL CK 0143
High Courts10 Jan 2008Allowed
B. Parameswaran Vs Small Industries Development Bank of India
Delhi High Court · (2008) 01 DEL CK 0130
High Courts10 Jan 2008Dismissed
Union of India (UOI) Vs Kilpest P. Ltd.
Delhi High Court · (2008) 01 DEL CK 0088
High Courts10 Jan 2008
Shakuntala Devi Vs N.S. Mohan Chit Fund and Finance Co. (Pvt.) Ltd.
Delhi High Court · (2008) 150 DLT 510
High Courts10 Jan 2008Dismissed
The Oriental Insurance Co. Ltd. Vs Mohd. Waseem and Others
Delhi High Court · (2008) ACJ 2242 : (2008) 2 ILR Delhi 173
High Courts10 Jan 2008Dismissed
VLS Finance Ltd. Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2008) 01 DEL CK 0039
High Courts10 Jan 2008Allowed
Mrs. Reba Mukherjee and Others Vs Sh. Rajiv Behl
Delhi High Court · (2008) 147 DLT 99
High Courts10 Jan 2008Dismissed
Vijay Kumar Vs The State and Others
Delhi High Court · (2008) 01 DEL CK 0017
High Courts09 Jan 2008Disposed Off
Satyavir Singh Vs Collector of Stamps
Delhi High Court · (2008) 8 ILR Delhi 27 Supp
Stamp Act, 1899 — Section 47(a)
High Courts09 Jan 2008
Smt. Sunita Devi and Others Vs Shri Mahender Sing and Others
Delhi High Court · (2008) 01 DEL CK 0167
High Courts09 Jan 2008
Delhi Transport Corporation Vs Sh. Ramesh Chander
Delhi High Court · (2008) 01 DEL CK 0140
High Courts09 Jan 2008
Smt. Seema Gautam Vs Sh. Sarnam Singh
Delhi High Court · (2008) 01 DEL CK 0075