High Courts10 Mar 2008
Anupriya Chauhan and Others Vs Municipal Corporation of Delhi
Delhi High Court · (2008) 03 DEL CK 0172
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 107 of 138
High Courts10 Mar 2008
Superior Crafts Vs Centre of Indian Trade Unions and Others
Delhi High Court · (2008) 119 FLR 614 : (2008) 3 LLJ 109
Trade Unions Act, 1926 — Section 18
High Courts10 Mar 2008Dismissed
Shanti Devi Mehra Vs Shri Vinod Kumar Jain and Another
Delhi High Court · (2008) 03 DEL CK 0147
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 38
High Courts10 Mar 2008
Sh. Mahender Kumar and Others Vs Sh. Ravi Shankar and Others
Delhi High Court · (2008) 03 DEL CK 0139
Motor Vehicles Act, 1988 — Section 166, 168
High Courts10 Mar 2008
Commissioner of Income Tax Vs ESPN Software India (P) Limited
Delhi High Court · (2008) 218 CTR 427 : (2008) 301 ITR 368 : (2009) 184 TAXMAN 452
High Courts10 Mar 2008
Karamvir Singh Vs D.D.A.
Delhi High Court · (2008) 148 DLT 498 : (2008) 2 ILR Delhi 815
High Courts10 Mar 2008Allowed
Marwaha Construction Company Vs Airport Authority of India and Others
Delhi High Court · (2008) 03 DEL CK 0124
High Courts10 Mar 2008Dismissed
Oriental Insurance Co. Ltd. Vs Nausad and Another
Delhi High Court · (2008) 1 ILR Delhi 13
High Courts10 Mar 2008Dismissed
Karun Dube Vs A.Commissioner of Income Tax
Delhi High Court · (2009) 184 TAXMAN 467
High Courts10 Mar 2008Dismissed
Chandra Sain Vs The Chairman, D.S.S.S. Board and Another
Delhi High Court · (2008) 03 DEL CK 0004
High Courts07 Mar 2008Allowed
Anil Bhargava and Others Vs State and Another
Delhi High Court · (2008) 2 ILR Delhi 792
High Courts07 Mar 2008Dismissed
Hari Singh Builders and Promoters Ltd. Vs D.D.A. and Another
Delhi High Court · (2008) 2 ILR Delhi 782
Constitution of India, 1950 — Article 14
High Courts07 Mar 2008
Sudershan Kumar Bhasin Vs Kamal Bhasin
Delhi High Court · (2008) 03 DEL CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Adoptions and Maintenance Act, 1956 — Section 20
High Courts07 Mar 2008
Kanhiya Lal Vs Ramesh Kumar and Others
Delhi High Court · (2008) 03 DEL CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts07 Mar 2008
Sh. Shyam Goenka Vs Zevrat Premsons (India) Pvt. Ltd.
Delhi High Court · (2008) 2 ILR Delhi 798
High Courts07 Mar 2008Dismissed
Commissioner of Income Tax Vs Estel Communications (P) Ltd.
Delhi High Court · (2008) 217 CTR 102 : (2009) 318 ITR 185
Income Tax Act, 1961 — Section 9(1)
High Courts07 Mar 2008Dismissed
Sh. Rajinder Kumar Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2008) 2 ILR Delhi 804 : (2008) 3 LLJ 322 : (2009) 2 SLR 30
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Discipline and Appeal) Rules, 1965 — Rule 19Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts07 Mar 2008
Israt Jahan Tabassum Vs Union of India (UOI) and Others
Delhi High Court · (2008) 102 DRJ 494
High Courts07 Mar 2008Allowed
Smt. Kanchan Pandey Vs Union of India (UOI)
Delhi High Court · (2008) 03 DEL CK 0076
High Courts07 Mar 2008Dismissed
Swatch Limited Vs Priya Exhibitors Private Limited
Delhi High Court · (2008) 03 DEL CK 0073