High Courts04 Mar 2008Dismissed
Magma Leasing Limited Vs HCL Infosystems Limited
Delhi High Court · (2008) 143 CompCas 267 : (2008) 3 CompLJ 299 : (2008) 102 DRJ 269 : (2008) 87 SCL 196
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 109 of 138
High Courts04 Mar 2008Dismissed
Mr. Ravi Kr. Mathur and Mr. Kishan Lal Sharma Vs Union of India (UOI) and Another
Delhi High Court · (2008) 149 DLT 660 : (2008) 102 DRJ 227 : (2008) 1 ILR Delhi 1 Supp : (2009) 2 SLJ 317
Constitution of India, 1950 — Article 233, 234, 235
High Courts04 Mar 2008Dismissed
Sharda Nath Vs Delhi Administration and Others
Delhi High Court · (2008) 149 DLT 1 : (2008) 102 DRJ 249
High Courts04 Mar 2008Dismissed
Jyoti Sarup Mittal Vs Delhi Development Authority and Another
Delhi High Court · (2008) 03 DEL CK 0067
High Courts04 Mar 2008Dismissed
Delhi Milk Scheme Vs Commissioner of Income Tax and Deputy Commissioner of Income Tax
Delhi High Court · (2008) 3 ILR Delhi 1 Supp
High Courts04 Mar 2008Dismissed
Smt. Kanta Vashist and Others Vs Shri Ashwani Khurana
Delhi High Court · (2008) 03 DEL CK 0033
High Courts04 Mar 2008
Mr. V.K. Sayal Vs Bharat Heavy Electrical Ltd. (BHEL) and Others
Delhi High Court · (2008) 102 DRJ 286
High Courts03 Mar 2008Dismissed
The New India Assurance Co. Ltd. Vs Sh. Kali Prasad and Others
Delhi High Court · (2008) 03 DEL CK 0269
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts03 Mar 2008Allowed
In Re: Dhara Vegetable Oil and Foods Co. Ltd.
Delhi High Court · (2008) 86 SCL 211
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts03 Mar 2008Allowed
Gopi Chand and Others Vs Union of India (UOI) and Others
Delhi High Court · (2008) 03 DEL CK 0234
Land Acquisition Act, 1894 — Section 11A, 4, 6
High Courts03 Mar 2008Allowed
Chander Mohan Chadha and Others Vs Singer India Ltd.
Delhi High Court · (2008) 03 DEL CK 0224
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 22, 22(1), 25
High Courts03 Mar 2008
Smt. Manjeet Kaur and Another Vs Sh. Suman Rajak and Others
Delhi High Court · (2008) 03 DEL CK 0210
Motor Vehicles Act, 1988 — Section 168Penal Code, 1860 (IPC) — Section 279, 304A
High Courts03 Mar 2008
Commissioner of Income Tax Vs Motor and General Finance Ltd.
Delhi High Court · (2009) 184 TAXMAN 465
Income Tax Act, 1961 — Section 115JA, 143(3), 147, 148
High Courts03 Mar 2008Allowed
Dhara Vegetable Oil and Foods Company Ltd. Vs Mother Dairy Fruits and Vegetables Pvt. Ltd.
Delhi High Court · (2008) 03 DEL CK 0185
Companies Act, 1956 — Section 235, 251, 391(1), 393, 394
High Courts03 Mar 2008
Mr. Jitender Jha Vs Mrs. Kiran Sharma
Delhi High Court · (2008) 03 DEL CK 0184
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts03 Mar 2008Dismissed
Anuradha Jha Vs Santosh Singh and Others
Delhi High Court · (2008) 102 DRJ 86
High Courts03 Mar 2008
Inder Kumar Chawla and Others Vs Ashwani Khurana
Delhi High Court · (2008) 03 DEL CK 0123
High Courts03 Mar 2008Dismissed
Shreya Life Sciences Pvt. Ltd. Vs Magna Biochem Pvt. Ltd.
Delhi High Court · (2008) 38 PTC 331
High Courts03 Mar 2008Allowed
Rohtas Singh Vs Jaswant Singh and Others
Delhi High Court · (2008) 150 DLT 122
High Courts03 Mar 2008Dismissed
Bhagwan Dass Vs Lala Ram Sarup T.B. Hospital
Delhi High Court · (2008) 03 DEL CK 0078