High Courts03 Mar 2008
Smt. Raj Roshini Vs Shri Surinder Kumar
Delhi High Court · (2008) 149 DLT 96 : (2008) 5 ILR Delhi 1 Supp
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 110 of 138
High Courts03 Mar 2008Dismissed
Shri Govind Sarda Vs Sartaj Hotels Apartments and Villas Pvt. Ltd. and Others
Delhi High Court · (2008) 03 DEL CK 0069
High Courts03 Mar 2008Dismissed
Deepak Agnihotri Vs The Commissioner of Police and Others
Delhi High Court · (2008) 03 DEL CK 0066
High Courts03 Mar 2008Dismissed
Ved Vrat Singh Vs Union of India (UOI) and Others
Delhi High Court · (2008) 03 DEL CK 0053
High Courts03 Mar 2008Allowed
Mr. M.K. Razdan and Mrs. Padma Alva Vs The State and Shri Indukant Dixit
Delhi High Court · (2008) 4 JCC 2966
High Courts02 Mar 2008Allowed
Strength India Educational Society Vs Union of India and Others
Delhi High Court · (2008) 2 ILR Delhi 1003
Contract Act, 1872 — Section 51, 52
High Courts29 Feb 2008Dismissed
Anil Kumar Vs Delhi Development Authority and Another
Delhi High Court · (2008) 102 DRJ 212
High Courts29 Feb 2008Dismissed
Ram Niwas Vs Pitamber Singh and Others
Delhi High Court · (2008) 102 DRJ 81
High Courts29 Feb 2008
Kotak Mahindra Bank Ltd. Vs Prem Power Construction Pvt. Ltd.
Delhi High Court · (2008) 2 ARBLR 39 : (2008) 151 DLT 172 : (2008) 103 DRJ 605
Arbitration and Conciliation Act, 1996 — Section 11(6)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 18, 34
High Courts29 Feb 2008Dismissed
Sarika Singh through her Mother/Natural Guardian Smt. Shahikala Vs C.B.S.E.
Delhi High Court · (2008) 02 DEL CK 0290
High Courts29 Feb 2008Dismissed
Bhodra Devi Vs The Chief of Army Staff and others
Delhi High Court · (2008) 7 ILR Delhi 111 Supp
Constitution of India, 1950 — Article 226
High Courts29 Feb 2008Dismissed
Smt. Chander Prabha Vs LT. Governor (Administrator), Delhi and others
Delhi High Court · (2008) 7 ILR Delhi 96 Supp
Constitution of India, 1950 — Article 14, 141, 16, 226, 32Delhi School Education Act, 1973 — Section 2(d), 2(r)
High Courts29 Feb 2008Allowed
Round The Clock Stores Ltd. Vs Aggarwal Entertainment Private Limited
Delhi High Court · (2008) 02 DEL CK 0222
Civil Procedure Code Amendment Act, 1973 — Order 1 Rule 10, Order 1 Rule 10(2), Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Contract Act, 1872 — Section 10Registration Act, 1908 — Section 17, 2(7)
High Courts29 Feb 2008
Ami Chand Prasad Vs The Estate Officer and Another
Delhi High Court · (2008) 02 DEL CK 0221
High Courts29 Feb 2008Dismissed
Shri K.L. Diwan and Others Vs Mohan Malhotra and Another
Delhi High Court · (2009) 158 DLT 442 : (2008) 11 ILR Delhi 21
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13, Order 1 Rule 8, Order 1 Rule 9, 11, 151Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 25, 25B, 37, 38
High Courts29 Feb 2008Allowed
In Re: AVM Land Developers (P.) Ltd.
Delhi High Court · (2008) 86 SCL 148
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts29 Feb 2008Allowed
In Re: Alcatel - Lucent Technologies India (P.) Ltd.
Delhi High Court · (2008) 85 SCL 243
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts29 Feb 2008
Time Warner Entertainment Company I.P. and Others Vs RPG Netcom Ltd.
Delhi High Court · (2008) 102 DRJ 499 : (2008) 37 PTC 21
Cable Television Networks (Regulation) Act, 1995 — Section 2, 21Cable Television Networks Rules, 1994 — Rule 6(3)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1
High Courts29 Feb 2008
Master Chiranjiv Singh and Master Agamjiv Singh Vs S. Harinder Singh
Delhi High Court · (2008) 02 DEL CK 0171
High Courts29 Feb 2008Dismissed
United India Insurance Co. Ltd. Vs Alka Mangla and Others
Delhi High Court · (2010) ACJ 272 : AIR 2008 Delhi 201 : (2008) 103 DRJ 384 : (2008) 8 ILR Delhi 85
Motor Vehicles Act, 1988 — Section 145, 146, 147, 149, 2(14)