High Courts29 Feb 2008
Sardar Nirmal Singh and Another Vs Sardar Harinder Singh and Another
Delhi High Court · (2008) 2 ARBLR 184 : (2008) 2 CompLJ 297 : (2008) 150 DLT 486 : (2008) 102 DRJ 374
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 111 of 138
High Courts29 Feb 2008Dismissed
Dayawati Vs Union of India (UOI) and Others
Delhi High Court · (2008) 11 ILR Delhi 51
High Courts28 Feb 2008
Oriental Insurance Co. Ltd. Vs Sh. Krishan Lal Popli and Others
Delhi High Court · (2008) 02 DEL CK 0326
High Courts28 Feb 2008Dismissed
Juliana Loiseau Vs The British High Commission and Others
Delhi High Court · (2008) 152 DLT 788 : (2008) 102 DRJ 429
Civil Procedure Code, 1908 (CPC) — Section 86(2)Constitution of India, 1950 — Article 226, 311Industrial Disputes Act, 1947 — Section 10A
High Courts28 Feb 2008
Sharda Gupta and Others Vs Harish Kumar and Others
Delhi High Court · (2008) 02 DEL CK 0284
High Courts28 Feb 2008Dismissed
United India Insurance Co. Ltd. Vs Shri Manjeet Singh and Others
Delhi High Court · (2008) 02 DEL CK 0265
Motor Vehicles Act, 1988 — Section 149, 149(2), 170
High Courts28 Feb 2008Allowed
Mohd. Iqbal Vs Union of India (UOI)
Delhi High Court · (2008) 02 DEL CK 0251
Arbitration and Conciliation Act, 1996 — Section 11(6)Contract Act, 1872 — Section 55
High Courts28 Feb 2008Dismissed
State Vs D.P. Bhatia and Others
Delhi High Court · (2008) CriminalCC 273
High Courts28 Feb 2008
Commissioner of Income Tax Vs Gulmohar Finance Ltd.
Delhi High Court · (2008) 170 TAXMAN 483
Income Tax Act, 1961 — Section 143, 14A, 263
High Courts28 Feb 2008Dismissed
The New India Assurance Co. Ltd. Vs Shri Naresh Prakash and Others
Delhi High Court · (2008) 02 DEL CK 0228
Motor Vehicles Act, 1988 — Section 149, 149(2), 170
High Courts28 Feb 2008
Ridhima Overseas Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0220
High Courts28 Feb 2008Allowed
Oriental Insurance Co. Ltd. Vs Narender Kaur and Others
Delhi High Court · (2009) ACJ 1481
Workmens Compensation Act, 1923 — Section 4, 4(1)
High Courts28 Feb 2008
Rajender Kumar Vs Ashok Kumar and Others
Delhi High Court · (2008) 02 DEL CK 0201
Motor Vehicles Act, 1988 — Section 168
High Courts28 Feb 2008
National Insurance Co. Vs Mohd. Qaiyum and Others
Delhi High Court · (2008) 02 DEL CK 0174
Motor Vehicles Act, 1988 — Section 142, 147, 147(1), 149(2)
High Courts28 Feb 2008
Mr. Purshottam Ramnani Vs Government of NCT of Delhi and Others
Delhi High Court · (2008) CriLJ 3266 : (2008) 101 DRJ 682 : (2008) 2 RCR(Criminal) 831
High Courts28 Feb 2008
Sh. Krishan Lal Popli and Another Vs Ms. Mona Virk and Others
Delhi High Court · (2008) 02 DEL CK 0019
Civil Procedure Code, 1908 (CPC) — Section 34Motor Vehicles Act, 1988 — Section 166, 171Workmens Compensation Act, 1923 — Section 4
High Courts28 Feb 2008Dismissed
Sh. Vijay Kumar Aggarwal Vs Union of India (UOI) and Another
Delhi High Court · (2008) 02 DEL CK 0016
High Courts28 Feb 2008Dismissed
Sh. Ramashish Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2008) 102 DRJ 426 : (2008) 6 ILR Delhi 75