High Courts28 Feb 2008Dismissed
Vijay and Another Vs State and Another
Delhi High Court · (2008) 1 DMC 875 : (2008) 102 DRJ 294
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 112 of 138
High Courts28 Feb 2008
Siemens Ltd. Vs Nova Iron and Steel Ltd.
Delhi High Court · (2008) 150 DLT 302 : (2008) 102 DRJ 69 : (2008) 2 ILR Delhi 753 : (2008) 151 PLR 16
High Courts27 Feb 2008
National Insurance Co. Ltd. Vs Smt. Jasbir Kaur and Others
Delhi High Court · (2008) 02 DEL CK 0323
High Courts27 Feb 2008Dismissed
Bhupinder Kaur and Others Vs Municipal Corporation of Delhi
Delhi High Court · (2008) 02 DEL CK 0320
High Courts27 Feb 2008Dismissed
Gajanand Sharma Vs Delhi Transport Corporation
Delhi High Court · (2008) 02 DEL CK 0317
Industrial Disputes Act, 1947 — Section 33(2)
High Courts27 Feb 2008
Kanta Rani and Another Vs Pawan Kumar Mittal and Another
Delhi High Court · (2008) 02 DEL CK 0246
Motor Vehicles Act, 1988 — Section 163A
High Courts27 Feb 2008
Nb/Sub Ikbal Singh Sehrawat Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0229
Army Rules, 1954 — Rule 13(3)
High Courts27 Feb 2008Dismissed
United India Insurance Co. Vs Smt. Vidhya Devi and Others
Delhi High Court · (2008) 02 DEL CK 0227
Motor Vehicles Act, 1988 — Section 149, 149(2), 170
High Courts27 Feb 2008
Smt. Harminder Kaur and Others Vs Shri Hardayal Singh and Others
Delhi High Court · (2008) 02 DEL CK 0207
High Courts27 Feb 2008Allowed
Dr. B.M. Gulati Vs Union of India (UOI) and Others
Delhi High Court · (2008) 149 DLT 556 : (2008) 117 FLR 1162
High Courts27 Feb 2008Dismissed
Shri T.B. Jain Vs Smt. Savita Ravi and Another
Delhi High Court · (2008) 02 DEL CK 0163
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts27 Feb 2008
Bajaj Food Products Pvt. Ltd. Vs MCD and Another
Delhi High Court · (2008) 148 DLT 168
High Courts27 Feb 2008Dismissed
R. Ravi Chandran Vs Djibrilla Diallo
Delhi High Court · (2008) 02 DEL CK 0127
High Courts27 Feb 2008
Saraya Industries Ltd. Vs Union of India (UOI), Ministry of Finance, Department of Revenue and Deputy Commissioner of Income Tax
Delhi High Court · (2008) 216 CTR 257 : (2008) 306 ITR 189 : (2008) 171 TAXMAN 194
Income Tax Act, 1961 — Section 132, 132A, 139, 142, 143
High Courts27 Feb 2008Dismissed
Sh. Rajendra Jha Vs Ms. Arti Rohatgi and Another
Delhi High Court · (2006) ACJ 2729 : (2008) 150 DLT 33 : (2008) 151 PLR 633
Motor Vehicles Act, 1988 — Section 163A, 163A(1), 166Penal Code, 1860 (IPC) — Section 279, 337
High Courts26 Feb 2008Dismissed
Sushil Garg Vs Kausar Properties Pvt. Ltd. and Others
Delhi High Court · (2008) 02 DEL CK 0302
Civil Procedure Code, 1908 (CPC) — Section 100Delhi Rent Control Act, 1958 — Section 50
High Courts26 Feb 2008Dismissed
Abdul Rehman and Others Vs Anees-Ul-Haq and Others
Delhi High Court · (2008) 2 DMC 34 : (2008) 101 DRJ 688
High Courts26 Feb 2008
Hukum Singh Vs Shri Avdesh Singh and Others
Delhi High Court · (2008) 02 DEL CK 0268