High Courts25 Feb 2008Dismissed
The Commissioner of Income Tax-V Vs Rishab Ispat Ltd.
Delhi High Court · (2008) 02 DEL CK 0262
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 114 of 138
High Courts25 Feb 2008Allowed
Ferid Allani Vs Uninon of India (UOI) and Others
Delhi High Court · (2008) 37 PTC 448
High Courts25 Feb 2008Allowed
ITC Ltd. Vs State Nct of Delhi and Others
Delhi High Court · (2008) 102 DRJ 637 : (2009) 243 ELT 24 : (2008) 3 RCR(Criminal) 441
High Courts25 Feb 2008
Keshav Kumar Vs State and Others
Delhi High Court · (2008) CriLJ 2333
Constitution of India, 1950 — Article 14, 21, 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 151, 482
High Courts25 Feb 2008Dismissed
Ranutrol Industries Limited Vs Mr. Navched Singh and Another
Delhi High Court · (2008) 02 DEL CK 0188
Constitution of India, 1950 — Article 226
High Courts25 Feb 2008
Saroj Joshi and Others Vs Mohd. Farooq and Others
Delhi High Court · (2008) 02 DEL CK 0184
High Courts25 Feb 2008Dismissed
Shri M.R. Sahni Vs Mrs. Doris Randhawa
Delhi High Court · AIR 2008 Delhi 110 : (2008) 149 DLT 635 : (2008) 104 DRJ 246 : (2008) 7 ILR Delhi 76
High Courts25 Feb 2008
Delhi Development Authority Vs Surender Dogra
Delhi High Court · (2008) 148 DLT 253 : (2008) 6 ILR Delhi 70
High Courts25 Feb 2008
SAP AG and Another Vs Somaya Kanti Dutta and Another
Delhi High Court · (2008) 101 DRJ 742 : (2008) 36 PTC 598
High Courts25 Feb 2008Allowed
Delhi Development Authority Vs Amita Nand Aggarwal through its Proprietor Shri S.K. Gupta
Delhi High Court · AIR 2008 Delhi 114 : (2008) 1 ARBLR 588
High Courts25 Feb 2008
Fortune Stones Ltd. and Others Vs Registrar of Companies, NCT of Delhi
Delhi High Court · (2008) 142 CompCas 548 : (2008) 3 CompLJ 262 : (2008) 84 SCL 479
High Courts25 Feb 2008Allowed
Sanjeev Kumar Singh Vs State of NCT of Delhi and Others
Delhi High Court · (2008) 02 DEL CK 0041
High Courts25 Feb 2008Dismissed
K. Venkateswarlu Vs Regional Manager, SEBI
Delhi High Court · (2008) 2 CompLJ 205 : (2008) 83 SCL 397
Constitution of India, 1950 — Article 226
High Courts24 Feb 2008Dismissed
Haran Haldar and Others Vs Union of India (UOI)
Delhi High Court · (2008) 3 LLJ 391 : (2009) 3 SLJ 273
Employees State Insurance Act, 1948 — Section 75
High Courts24 Feb 2008Dismissed
ESIC Vs Ved Prakash Gupta
Delhi High Court · (2008) 3 LLJ 626
Employees State Insurance Act, 1948 — Section 75
High Courts22 Feb 2008
Ex. ASI Shadi Ram Vs Government of NCT of Delhi and Others
Delhi High Court · (2009) 4 SLR 52
High Courts22 Feb 2008Allowed
Jaipal Singh Rana Vs Swaraj Pal Singh and Another
Delhi High Court · (2008) 4 BC 662 : (2008) 149 DLT 682 : (2008) 6 ILR Delhi 53 : (2009) 5 RCR(Criminal) 3
High Courts22 Feb 2008
Ex. Constable Tika Ram Vs Union of India (UOI) and Others
Delhi High Court · (2008) 2 ILR Delhi 744 : (2009) 3 SLR 631
High Courts22 Feb 2008Dismissed
Goramal Hari Ram Limited Vs Durgashri Agencies and Others
Delhi High Court · (2008) 37 PTC 257
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4Copyright Act, 1957 — Section 2Trade and Merchandise Marks Act, 1958 — Section 28(3)