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Delhi High Court judgments, 2008

2,760 judgments · page 116 of 138

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High Courts21 Feb 2008Dismissed

Tirath Dass Choudhary Vs Jaidevi Bai and Others

Delhi High Court · (2008) 02 DEL CK 0165

Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 340
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High Courts21 Feb 2008Dismissed

Chandra Prabhu International Ltd. Vs Shri Ram Avtar

Delhi High Court · (2008) 02 DEL CK 0159

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High Courts21 Feb 2008

Naresh Kumar Vs D.T.C. D.T.C. Vs Ram Kishan

Delhi High Court · (2008) 02 DEL CK 0102

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High Courts20 Feb 2008Dismissed

Shri Bhagwan Singh and Others Vs Shri Rakesh Kumar

Delhi High Court · (2008) 6 ILR Delhi 205

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 7 Rule 11Delhi Rent Control Act, 1958 — Section 14(1), 14(2)
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High Courts20 Feb 2008Dismissed

P.V. Beverages Pvt. Ltd. Vs Global Beverages AG and Others

Delhi High Court · (2008) 4 BC 679 : (2008) 1 CTLJ 158 : (2008) 148 DLT 68 : (2008) 101 DRJ 550 : (2008) 2 ILR Delhi 673

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High Courts20 Feb 2008

Smt. Veena Gupta Vs Director of Education, Lt. Governor

Delhi High Court · (2008) 147 DLT 626 : (2008) 101 DRJ 666

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High Courts20 Feb 2008Dismissed

Raminder Singh Vs State

Delhi High Court · (2008) 02 DEL CK 0282

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High Courts20 Feb 2008Dismissed

United India Insurance Co. Ltd. Vs Smt. Savita Tyagi and Others

Delhi High Court · (2008) 02 DEL CK 0186

Motor Accidents Claims Tribunal Act — Section 163AMotor Vehicles Act, 1988 — Section 163A, 166
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High Courts20 Feb 2008Dismissed

The New India Assurance Co. Ltd. Vs Shri Mohinder Dev and Others

Delhi High Court · (2009) ACJ 1208 : AIR 2008 Delhi 116

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High Courts20 Feb 2008

Smt. Avantika Aggarwal and Others Vs Sh. Vinod Kumar Yadav

Delhi High Court · (2008) ACJ 1989 : (2008) 147 DLT 601

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High Courts20 Feb 2008Allowed

R.R. Gautam and Another Vs State and Another

Delhi High Court · (2008) 2 ILR Delhi 738

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High Courts20 Feb 2008

Sh. Narinder Bishal and Another Vs Sh. Rambir Singh and Others

Delhi High Court · (2009) ACJ 1881 : (2008) 6 ILR Delhi 173

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High Courts20 Feb 2008

Johri Lal Vs Sube Singh and Others

Delhi High Court · (2008) 02 DEL CK 0012

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High Courts19 Feb 2008

Commissioner of Income Tax Vs Sarvatra Roadrunners (Pvt.) Ltd.

Delhi High Court · (2008) 2 ILR Delhi 453 : (2008) 301 ITR 443 : (2008) 173 TAXMAN 141

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High Courts19 Feb 2008Dismissed

Atul Glass Industries (Pvt.) Ltd. Vs Smt. Prem Bhargava

Delhi High Court · (2008) 02 DEL CK 0319

Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 38
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High Courts19 Feb 2008

Smt. Raj Bala and Others Vs Shri Rajendra Singh and Others

Delhi High Court · (2008) 02 DEL CK 0286

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High Courts19 Feb 2008Dismissed

Savita Devi Vs D.S.I.D.C. and Another

Delhi High Court · (2008) 102 DRJ 737

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High Courts19 Feb 2008Dismissed

Pramod Kumar Vs The Secretary, Staff Selection Commission and Union of India (UOI)

Delhi High Court · (2008) 02 DEL CK 0259

Constitution of India, 1950 — Article 14, 16, 21
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High Courts19 Feb 2008Dismissed

Schneider Electric India Ltd. Vs Commissioner of Income Tax

Delhi High Court · (2008) 219 CTR 76 : (2008) 304 ITR 360 : (2008) 171 TAXMAN 177

Income Tax Act, 1961 — Section 260A, 37
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High Courts19 Feb 2008Dismissed

Commissioner of Income Tax Vs Smt. Poonam Rani Singh

Delhi High Court · (2008) 02 DEL CK 0209

Income Tax Act, 1961 — Section 260A
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