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Delhi High Court judgments, 2008

2,760 judgments · page 117 of 138

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High Courts19 Feb 2008Dismissed

Pardeep Kumar Vs Ram Kanwar Gupta

Delhi High Court · (2008) 02 DEL CK 0190

Limitation Act, 1963 — Section 5
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High Courts19 Feb 2008

R.K. Mina Vs MCD and Others

Delhi High Court · (2008) 02 DEL CK 0164

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High Courts19 Feb 2008

Harish Dargan Vs Commissioner of Income Tax

Delhi High Court · (2008) 217 CTR 633 : (2008) 169 TAXMAN 142

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High Courts19 Feb 2008

The Commissioner of Income Tax Vs Eltek SGS (P) Ltd.

Delhi High Court · (2008) 215 CTR 279 : (2008) 300 ITR 6 : (2008) 169 TAXMAN 283

Income Tax Act, 1961 — Section 80IB(10), 80IB(11), 80IB(11A), 80IB(11B), 80IB(3)
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High Courts19 Feb 2008Allowed

S.A. Builders Ltd. Vs Municipal Corporation of Delhi

Delhi High Court · (2008) 02 DEL CK 0109

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High Courts19 Feb 2008Dismissed

K.P.G. Nair Vs State and Others

Delhi High Court · (2008) 101 DRJ 704

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High Courts19 Feb 2008Dismissed

Dr. Nitin Chopra Vs M.C.D.

Delhi High Court · (2008) 02 DEL CK 0095

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High Courts19 Feb 2008Dismissed

Ashok Mittal Vs Mr. Ram Parshotam Mittal and Others

Delhi High Court · (2009) 149 CompCas 11 : (2008) 2 CompLJ 193

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High Courts19 Feb 2008Dismissed

Commissioner of Income Tax Vs T.E.I. Technologies (Pvt) Ltd.

Delhi High Court · (2008) 304 ITR 262

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High Courts19 Feb 2008Dismissed

Sh. Jaspal Singh Vs Sh. O.P. Babbar

Delhi High Court · (2008) 149 DLT 205 : (2008) 101 DRJ 283

Constitution of India, 1950 — Article 226, 324
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High Courts19 Feb 2008

Director of Income Tax (Exemptions) Vs Dalmia Shiksha Prathishthan

Delhi High Court · (2008) 305 ITR 327 : (2008) 171 TAXMAN 325

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High Courts19 Feb 2008Dismissed

Commissioner of Income Tax Vs Ved Prakash Choudhary

Delhi High Court · (2008) 218 CTR 99 : (2008) 305 ITR 245 : (2008) 169 TAXMAN 130

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High Courts19 Feb 2008

Bimla Jain Vs Jain Plastic Works and Others

Delhi High Court · (2008) 02 DEL CK 0053

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High Courts19 Feb 2008

Commissioner of Income Tax Vs Shri Vivek Dougall

Delhi High Court · (2008) 305 ITR 270

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High Courts19 Feb 2008Dismissed

Sh. Dharam Pal Vs D.T.C.

Delhi High Court · (2008) 8 ILR Delhi 80 : (2009) 3 SLR 793

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High Courts19 Feb 2008Dismissed

Ms. Chhaya Shriram Vs Deepak C. Shriram and Others

Delhi High Court · (2008) 150 DLT 673

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High Courts19 Feb 2008Dismissed

Uttam Company Vs S.G. Stock Services Ltd.

Delhi High Court · (2008) 1 ARBLR 584 : (2009) 162 DLT 294

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High Courts19 Feb 2008Dismissed

Vijay Pal Singh Vs N.D.M.C.

Delhi High Court · (2008) 147 DLT 662 : (2008) 2 LLJ 536 : (2008) 3 SLJ 542

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High Courts18 Feb 2008Dismissed

Delhi Transport Corporation Vs Smt. Kamla Devi and Others

Delhi High Court · AIR 2008 Delhi 157

Motor Vehicles Act, 1988 — Section 163A, 166, 168
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High Courts18 Feb 2008

Jawahar Lal Nehru University Vs Prakash Chand and Others

Delhi High Court · (2008) 02 DEL CK 0276

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