COURT ARCHIVE

Delhi High Court judgments, 2008

2,760 judgments · page 119 of 138

High Courts15 Feb 2008Dismissed

Harish Sharma Vs State of NCT of Delhi

Delhi High Court · (2008) 2 ILR Delhi 409

Antiquities and Art Treasures Act, 1972 — Section 25(1)Constitution of India, 1950 — Article 20(3), 21Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 155(2), 156, 156(3)

Read judgment

High Courts15 Feb 2008Allowed

Dharamvir Sharma Vs State and Others

Delhi High Court · (2008) 148 DLT 149

Read judgment

High Courts15 Feb 2008Dismissed

Ms. Usha Handa Vs The Lt. Governor, NCT of Delhi and Others

Delhi High Court · (2008) 103 DRJ 115

Read judgment

High Courts15 Feb 2008Dismissed

Shri Deo Prakash Vs Union of India (UOI) and Others

Delhi High Court · (2008) 02 DEL CK 0154

Read judgment

High Courts15 Feb 2008

Syed Mirza and Others Vs Union of India and Others

Delhi High Court · (2008) 148 DLT 406 : (2008) 101 DRJ 437

Read judgment

High Courts15 Feb 2008Allowed

Shekhar and Another Vs The State of Nct of Delhi

Delhi High Court · (2008) CriLJ 3258

Read judgment

High Courts15 Feb 2008Dismissed

Nar Bahadur Vs Management of Shree Electricals

Delhi High Court · (2008) 02 DEL CK 0091

Read judgment

High Courts15 Feb 2008

Tribal Co-Operative Marketing Development Federation of India Vs Siddhartha Kumar

Delhi High Court · (2008) 149 DLT 723 : (2008) 101 DRJ 540 : (2008) 118 FLR 45 : (2008) ILR Delhi 54 Supp : (2008) 3 LLJ 883

Read judgment

High Courts15 Feb 2008Dismissed

Union of India (UOI) and Others Vs Sub Inspector Sanjay Sharma

Delhi High Court · (2008) 150 DLT 588 : (2008) 101 DRJ 401 : (2008) 6 ILR Delhi 158

Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 26, 27, 28, 29

Read judgment

High Courts15 Feb 2008Dismissed

Wg CDR S.K. Goel (Retd.) Vs Union of India (UOI) and Others

Delhi High Court · (2008) 02 DEL CK 0039

Read judgment

High Courts15 Feb 2008Allowed

Grade-I Dass Officers Assocaition Vs The Secretary, Govt. of India and Others

Delhi High Court · (2008) 148 DLT 342 : (2008) 101 DRJ 326 : (2008) 3 SLJ 370

Read judgment

High Courts14 Feb 2008

Shri Harvinder Singh Vs Rajesh Kumar Saluja and Others

Delhi High Court · (2008) 02 DEL CK 0287

Read judgment

High Courts14 Feb 2008Dismissed

Kulbhushan Seth Vs Seema Seth and Others

Delhi High Court · (2008) 2 ILR Delhi 698

Read judgment

High Courts14 Feb 2008Disposed Off

Sunil Kumar Vs Jyoti Garg

Delhi High Court · (2008) CriminalCC 943 : (2008) 4 RCR(Civil) 612

Read judgment

High Courts14 Feb 2008Disposed Off

P.K. Bagla Vs State and Others

Delhi High Court · (2008) 6 ILR Delhi 26 Supp

Copyright Act, 1957 — Section 63, 64Criminal Procedure Code, 1973 (CrPC) — Section 482, 93Penal Code, 1860 (IPC) — Section 420

Read judgment

High Courts14 Feb 2008Dismissed

Jag Ram Vs State

Delhi High Court · (2008) 148 DLT 778 : (2008) 101 DRJ 271

Read judgment

High Courts14 Feb 2008Dismissed

Ramaswamy Athappan and Another Vs Bharti Infotel Ltd.

Delhi High Court · (2008) 2 BC 533 : (2008) 148 DLT 79 : (2008) 101 DRJ 426 : (2008) 2 RCR(Civil) 506 : (2008) 2 RCR(Criminal) 431

Read judgment

High Courts14 Feb 2008Allowed

Smt. Vidyawati Vs Vijaya Bank

Delhi High Court · (2008) 02 DEL CK 0033

Read judgment

High Courts14 Feb 2008

Smt. Kamini Vs The State and Others

Delhi High Court · (2008) 02 DEL CK 0024

Read judgment

High Courts13 Feb 2008Dismissed

Shri Kripal Singh Vs ICICI Lombard General Insurance Co. Ltd. and Others

Delhi High Court · (2008) 02 DEL CK 0248

Read judgment