High Courts13 Feb 2008
Shri Subhash Goel and Another Vs Shri Harjeet Singh and Another
Delhi High Court · (2008) 02 DEL CK 0245
Motor Vehicles Act, 1988 — Section 163A(3)
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 120 of 138
High Courts13 Feb 2008Allowed
Abdul Haq Vs Sulum and J.J. Deptt. M.C.D. and Anr
Delhi High Court · (2008) 02 DEL CK 0231
High Courts13 Feb 2008
Shri Nawabuddin and Another Vs Shri Ramesh Chand and Others
Delhi High Court · (2008) 02 DEL CK 0226
High Courts13 Feb 2008Dismissed
United India Insurance Co. Ltd. Vs Sh. Ram Dass and Others
Delhi High Court · (2008) 02 DEL CK 0225
High Courts13 Feb 2008Dismissed
Union of India (UOI) Vs Shri Ankur Pachauri through Lt. Col. V.B.L. Pachauri
Delhi High Court · (2008) 02 DEL CK 0217
High Courts13 Feb 2008Dismissed
Bata India Limited Vs Vitaflex Mauch GMBH
Delhi High Court · (2008) 2 ILR Delhi 665
Civil Procedure Code, 1908 (CPC) — Section 20Designs Act, 1911 — Section 51APatents Act, 1970 — Section 106
High Courts13 Feb 2008Dismissed
Mamta Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0180
High Courts13 Feb 2008
Krishan Kumar Vs Vinod Kumar and Another
Delhi High Court · (2008) 148 DLT 668 : (2008) ILR Delhi 20 Supp
High Courts13 Feb 2008Dismissed
Prakash Chand Yadav Vs Enforcement Directorate
Delhi High Court · (2008) 02 DEL CK 0116
High Courts13 Feb 2008Dismissed
Shri Nand Lal Vs Smt. Mundras Devi
Delhi High Court · (2008) 147 DLT 749
High Courts13 Feb 2008
TVC India Pvt. Ltd. Vs ABN Amro Bank N.V.
Delhi High Court · (2008) 1 ARBLR 579 : (2008) 148 DLT 262 : (2008) 101 DRJ 710
High Courts12 Feb 2008Dismissed
Parshotam Lal Vs Surjeet Kaur
Delhi High Court · (2008) 149 DLT 776 : (2008) 2 DMC 253 : (2008) 103 DRJ 416 : (2008) 7 ILR Delhi 56 : (2008) 151 PLR 24 : (2009) 5 RCR(Civil) 112
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 13B, 13B(1), 13B(2)Special Marriage Act, 1954 — Section 28
High Courts12 Feb 2008Dismissed
Lakshman C. Saha Vs Special Director of Enforcement and Others
Delhi High Court · (2008) 02 DEL CK 0305
High Courts12 Feb 2008Dismissed
Shri Madan Gopal Singh Vs Shri Swarn Lata Abrol and Others
Delhi High Court · (2008) 149 DLT 78
High Courts12 Feb 2008Dismissed
Sh. Prabhat and Others Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0270
High Courts12 Feb 2008Dismissed
Vidya Devi and Others Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0232
High Courts12 Feb 2008Dismissed
Oriental Insurance Co. Ltd. Vs Sh. Jeebach Sharma and Others
Delhi High Court · (2008) 02 DEL CK 0224
Motor Vehicles Act, 1988 — Section 149, 149(2), 170
High Courts12 Feb 2008Dismissed
Orchid Hardware (P) Ltd. Vs Kich Marketing Private Ltd. and Another
Delhi High Court · (2008) 37 PTC 266
High Courts12 Feb 2008Allowed
R.C. Gupta and Others Vs State and Another
Delhi High Court · (2008) 02 DEL CK 0137