High Courts12 Feb 2008Dismissed
The Dir. Gen. Works CPWD Vs Davinder Singh
Delhi High Court · (2008) 148 DLT 272 : (2008) 101 DRJ 536 : (2008) 117 FLR 471 : (2008) 8 ILR Delhi 46 : (2008) 2 LLJ 619 : (2008) 3 SLJ 393
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 121 of 138
High Courts12 Feb 2008Dismissed
Kamla Prasad Sharma Vs Mehra Badarpur Service Station
Delhi High Court · (2008) 02 DEL CK 0118
High Courts12 Feb 2008
Hero Honda Motors Limited Vs Mr Anil Kumar Garg and Another
Delhi High Court · (2008) 36 PTC 217
High Courts12 Feb 2008Dismissed
Major Kuldeep Singh Jarg (Retd.) and Another Vs Bax Global India Ltd.
Delhi High Court · (2008) 1 CTLJ 200 : (2008) 151 DLT 146
High Courts12 Feb 2008Allowed
Sunita Vijaykumar Deshpande Vs Mithanlal Marketing Ltd. and Others
Delhi High Court · (2008) 3 BC 449 : (2008) 101 DRJ 366
High Courts12 Feb 2008Dismissed
H.R. Kapoor Vs Securities and Exchange Board of India
Delhi High Court · (2008) CriLJ 4632 : (2008) 149 DLT 591
Securities and Exchange Board of India (Collective Investment Schemes) Regulations, 1999 — Regulation 73, 73(1)
High Courts12 Feb 2008Dismissed
United India Insurance Co. Ltd. Vs Bhushan Lal Khera and Others
Delhi High Court · (2008) 02 DEL CK 0014
High Courts11 Feb 2008Dismissed
Sh. Akash Mohan Gupta Vs Civcon Engineering and Contracting Co. (India) Pvt. Ltd. and Others
Delhi High Court · (2008) 02 DEL CK 0304
High Courts11 Feb 2008
Sanjeev Gupta Vs State Government of N.C.T. of Delhi
Delhi High Court · (2008) 119 FLR 365 : (2009) 1 LLJ 731
Criminal Procedure Code, 1973 (CrPC) — Section 482Minimum Wages Act, 1948 — Section 22A, 22CNegotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts11 Feb 2008
Shri Kali Charan Vs The Oriental Insurance Co. Ltd.
Delhi High Court · (2008) 02 DEL CK 0223
High Courts11 Feb 2008Dismissed
Bhupender Singh Vs Delhi Subordinate Services Selection Board and Another
Delhi High Court · (2008) 02 DEL CK 0133
High Courts11 Feb 2008Dismissed
Jagat Talkies Distributors and Others Vs M.C.D. and Another
Delhi High Court · (2008) 102 DRJ 733 : (2008) 7 ILR Delhi 50
High Courts11 Feb 2008Dismissed
Sh. K.K. Kakkar Vs Oil and Natural Gas Corpn. Ltd. and Another
Delhi High Court · (2008) 02 DEL CK 0052
High Courts08 Feb 2008Dismissed
Ashok Kumar Khanna Vs Hon''ble the Chief Justice and Another
Delhi High Court · (2008) 150 DLT 172
High Courts08 Feb 2008Dismissed
Smt. Kishni Devi and Another Vs Indian Hydraulic Industries Pvt. Ltd. and Another
Delhi High Court · (2008) 02 DEL CK 0303
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts08 Feb 2008
Darshan Singh Vs Union of India (UOI), Director General, CRPF and Commandant, CRPF (RAF)
Delhi High Court · (2008) 02 DEL CK 0260
Central Reserve Police Force Rules, 1955 — Rule 27
High Courts08 Feb 2008Dismissed
Satpal @ Pappu Jat Vs State and Others
Delhi High Court · (2008) 6 ILR Delhi 12 Supp
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200Penal Code, 1860 (IPC) — Section 166, 167, 34, 466, 471
High Courts08 Feb 2008
Parekh Marketing Ltd. Vs Amarphal Marketing [P] Ltd.
Delhi High Court · (2008) 02 DEL CK 0200
High Courts08 Feb 2008Dismissed
Satya Dev Tomar and Another Vs MCD and Others
Delhi High Court · (2008) 02 DEL CK 0172
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151