High Courts08 Feb 2008Dismissed
Ex. Ptr. Baldev Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0151
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 122 of 138
High Courts08 Feb 2008Dismissed
Naresh Chand Vs The Presiding Officer, CGIT
Delhi High Court · (2008) 3 LLJ 331
High Courts08 Feb 2008
Pantaloon Retail (India) Ltd. Vs Jones Lang Lasalle Meghraj and Others
Delhi High Court · (2008) 148 DLT 56
High Courts08 Feb 2008Dismissed
Deepak Resorts and Hotels Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Delhi High Court · (2008) 149 DLT 582 : (2008) 104 DRJ 641
High Courts08 Feb 2008Dismissed
Baij Nath Aggarwal Dharamarth Trust Society Regd. and Another Vs Lt. Governor of Delhi and Another
Delhi High Court · (2008) 148 DLT 122
High Courts08 Feb 2008Dismissed
Dr. Rajbir Solanki and Others Vs Union of India (UOI) and Others
Delhi High Court · (2008) 148 DLT 363 : (2008) 101 DRJ 577 : (2008) 2 ILR Delhi 400
High Courts08 Feb 2008Allowed
Social Jurist, a Civil Rights Group Vs GNCT and Others
Delhi High Court · (2008) 147 DLT 729 : (2008) 101 DRJ 484
High Courts08 Feb 2008Allowed
Delhi Development Authority Vs Anand and Associates
Delhi High Court · (2008) 1 ARBLR 490 : (2008) 151 DLT 18 : (2008) 101 DRJ 649 : (2008) 2 ILR Delhi 627
High Courts08 Feb 2008
Shakun Moolchandani Vs Union of India (UOI) and Another
Delhi High Court · (2009) 238 ELT 37
High Courts08 Feb 2008Allowed
Sharda Devi Gill (Decd.) Thr. LRs. Vs Rakesh Jain
Delhi High Court · (2008) 148 DLT 33 : (2008) 101 DRJ 502
High Courts08 Feb 2008
United Engineers (Malaysia) Essar Projects Ltd. Vs National Highways Authority of India
Delhi High Court · (2008) 3 BC 312 : (2008) 1 CTLJ 209 : (2008) 148 DLT 737 : (2008) 2 ILR Delhi 646
High Courts08 Feb 2008Allowed
Larsen and Toubro Limited Vs Lachmi Narain Trades and Others
Delhi High Court · (2008) 149 DLT 46 : (2008) 2 ILR Delhi 687 : (2008) 36 PTC 223
High Courts08 Feb 2008Dismissed
R.S. Bhargava Pharmacy Vs Union of India (UOI) Dr. V.K. Bhandari Vs Union of India (UOI) and Others
Delhi High Court · (2008) 148 DLT 91 : (2008) 101 DRJ 415 : (2009) 2 RCR(Criminal) 419
High Courts08 Feb 2008Allowed
Ashok Kumar Vs State (Delhi Admn.)
Delhi High Court · (2008) 101 DRJ 322 : (2008) 2 RCR(Criminal) 604
High Courts08 Feb 2008
IBP Co. Limited Vs Nand Kishore Bajpai and Others Poonam Garg and Others Vs Union of India (UOI) and Another Amarjeet Singh Vs Union of India (UOI) and Others
Delhi High Court · (2008) 147 DLT 764
High Courts08 Feb 2008Dismissed
P.K. Sharma Vs MCD
Delhi High Court · (2008) 102 DRJ 740 : (2008) 11 ILR Delhi 9
High Courts08 Feb 2008Dismissed
Numero Uno International Ltd. Vs Prasar Bharti
Delhi High Court · (2008) 1 ARBLR 446 : (2008) 150 DLT 688 : (2008) 101 DRJ 479
High Courts08 Feb 2008Dismissed
Sangeeta Jewels Pvt. Ltd. and Others Vs Mr. Ajay Kumar Jain
Delhi High Court · (2008) 150 DLT 632 : (2008) 2 ILR Delhi 638
High Courts08 Feb 2008Dismissed
Gramin Uthan Avam Jankalyan Samiti (Regd.) Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2008) 02 DEL CK 0027
High Courts08 Feb 2008Dismissed
Eureka Forbes Ltd. and Another Vs Hindustan Unilever Ltd.
Delhi High Court · (2008) 149 DLT 155 : (2008) 6 ILR Delhi 1 Supp : (2008) 36 PTC 210