High Courts08 Feb 2008Dismissed
Shri Jug Mohan Kapoor Vs Shri A.K. Kaushal and Another
Delhi High Court · (2008) 02 DEL CK 0018
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 123 of 138
High Courts07 Feb 2008
Micolube India Ltd. Vs Maggon Auto Centre and Another
Delhi High Court · (2008) 150 DLT 458 : (2008) 36 PTC 231
High Courts07 Feb 2008
K. Suresh Vs Lloyds Finance Ltd. and Another
Delhi High Court · (2008) 3 BC 401 : (2008) ILR Delhi 151 Supp
High Courts07 Feb 2008
Gaurav Gupta Vs Madan Singh and Others
Delhi High Court · (2008) 02 DEL CK 0269
High Courts07 Feb 2008Dismissed
Anupam Mazumdar Vs State of Delhi
Delhi High Court · (2008) 02 DEL CK 0203
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 120, 406, 420
High Courts07 Feb 2008Allowed
Mahesh Bhatt Vs Union of India (UOI) and Another
Delhi High Court · (2008) 02 DEL CK 0189
Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 — Section 10, 22, 3, 30, 31Cigarettes and other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Rules, 2004 — Rule 4(6), 4(7), 4(8)Cinematograph Act, 1952 — Section 5B, 5B(2)
High Courts07 Feb 2008
The Oriental Insurance Co. Ltd. Vs Master Saddam and Others
Delhi High Court · (2008) 02 DEL CK 0185
Motor Vehicles Act, 1988 — Section 50
High Courts07 Feb 2008Allowed
Shri Deepak Kumar Vs National Insurance Co. Ltd.
Delhi High Court · (2008) 8 ILR Delhi 41 Supp
Motor Vehicles Act, 1988 — Section 149(2), 181, 3
High Courts07 Feb 2008Allowed
Rajan Bagaria Vs Union of India (UOI) and Others
Delhi High Court · (2008) 101 DRJ 385 : (2009) 2 RCR(Criminal) 401
High Courts07 Feb 2008Dismissed
Hiren Tokas and Another Vs State (N.C.T. of Delhi)
Delhi High Court · (2008) 02 DEL CK 0142
High Courts07 Feb 2008
Ranjan Raghunath Belekar Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0098
High Courts07 Feb 2008
Vijaypower Generators Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2008) 1 ARBLR 475 : (2008) 101 DRJ 561 : (2008) 6 ILR Delhi 141
High Courts07 Feb 2008Dismissed
Alfa Graphics Vs Arjun Kohli
Delhi High Court · (2008) 2 BC 559 : (2008) 4 CivCC 391 : (2008) 148 DLT 373 : (2008) 101 DRJ 301 : (2008) 4 RCR(Civil) 938 : (2009) 1 RCR(Criminal) 31
High Courts07 Feb 2008Dismissed
Rudra Pratap Singh Vs Union of India (UOI) and Others
Delhi High Court · (2008) 148 DLT 757 : (2008) 101 DRJ 568
High Courts07 Feb 2008Allowed
Ashok Sikka Vs State
Delhi High Court · (2008) 143 CompCas 573 : (2008) 147 DLT 552 : (2008) 101 DRJ 370
High Courts07 Feb 2008
Mr. Mahesh Bhatt and Kasturi and Sons Vs Union of India (UOI) and Another
Delhi High Court · (2008) 147 DLT 561
Constitution of India, 1950 — Article 19(2), 19(3), 19(4), 19(5), 19(6)
High Courts07 Feb 2008
Fair Deal Agencies and Another Vs Inner Mongolia Muwang Animal by-Product Company Limited and Others
Delhi High Court · (2008) 1 CTLJ 169 : (2008) 150 DLT 623 : (2008) 101 DRJ 306
High Courts06 Feb 2008Dismissed
Col. B.S. Sarao Vs Securities and Exchange Board of India
Delhi High Court · (2008) 143 CompCas 541 : (2008) 3 CompLJ 242 : (2009) 89 SCL 137
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141Securities and Exchange Board of India (Collective Investment Schemes) Regulations, 1999 — Regulation 5(1), 68(1), 68(2), 73, 73(1)
High Courts06 Feb 2008
Sh. Hayat Singh Vs Sh. Dev Raj and Others
Delhi High Court · (2008) 02 DEL CK 0288
High Courts06 Feb 2008
Mehar Chand Vs Gaon Sabha Mukund Pur and Others
Delhi High Court · (2008) 02 DEL CK 0272
Delhi Land Reforms Act, 1954 — Section 85, 86A