High Courts05 Feb 2008Dismissed
N.D.M.C. Vs Mohd. Yusuf and Others
Delhi High Court · (2008) 02 DEL CK 0011
Motor Vehicles Act, 1988 — Section 163A, 163A(1), 166
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 125 of 138
High Courts04 Feb 2008
Krishan Gupta Vs Hari Shankar and Another
Delhi High Court · (2008) 1 CTLJ 201 : (2008) 102 DRJ 84
High Courts04 Feb 2008Allowed
Staila Sayyed Vs State
Delhi High Court · (2008) 02 DEL CK 0307
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 114, 27
High Courts04 Feb 2008Dismissed
Ajay Kirti Kumar Dalmia Vs Company Law Board and Others
Delhi High Court · (2009) 148 CompCas 742
Arbitration and Conciliation Act, 1996 — Section 8, 9Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Companies Act, 1956 — Section 397, 398
High Courts04 Feb 2008Allowed
Usha International Ltd. and The Jay Engineering Works Ltd. Vs Shriram Fuel Injection Industries Ltd.
Delhi High Court · (2008) 02 DEL CK 0205
Companies (Court) Rules, 1959 — Rule 85Companies Act, 1956 — Section 100, 102, 235, 251, 391(1)
High Courts04 Feb 2008
Nishraj Traders Pvt. Ltd. Company Vs Madhu Viniyog Pvt. Ltd. Company
Delhi High Court · (2008) 02 DEL CK 0204
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts04 Feb 2008Dismissed
Goodwill Foods P. Ltd. and Another Vs The State Nct of Delhi and Others
Delhi High Court · (2008) 02 DEL CK 0113
High Courts04 Feb 2008Dismissed
Nemichand Jain alias Chandra Swami Vs Enforcement Directorate
Delhi High Court · (2008) 02 DEL CK 0112
High Courts04 Feb 2008Dismissed
Mukesh Saini Vs State Govt. of N.C.T. of Delhi
Delhi High Court · (2008) 02 DEL CK 0111
High Courts04 Feb 2008Dismissed
Baroon Prakash Vs National Council For Hotel Management and Catering Technology and Another
Delhi High Court · (2008) 02 DEL CK 0104
High Courts04 Feb 2008Dismissed
Dr. Amitabha Sen Vs Sports World International Limited and Others
Delhi High Court · AIR 2008 Delhi 118 : (2008) 4 CivCC 267 : (2008) 148 DLT 8 : (2008) 101 DRJ 528 : (2008) 4 RCR(Civil) 204 : (2008) 2 RCR(Rent) 243
High Courts04 Feb 2008Dismissed
Delhi Development Authority Vs Madan Construction Co.
Delhi High Court · (2008) 1 ARBLR 499
High Courts04 Feb 2008Allowed
Dewas Soya Limited Vs Union of India (UOI) and Others
Delhi High Court · (2009) 235 ELT 821
High Courts04 Feb 2008Dismissed
Mr. H.L. Advani Vs Delhi Development Authority
Delhi High Court · (2008) 02 DEL CK 0044
High Courts04 Feb 2008Allowed
R.M. Mehrotra Vs Enforcement Directorate and Others
Delhi High Court · (2008) 02 DEL CK 0010
Constitution of India, 1950 — Article 226Foreign Exchange Management Act, 1999 — Section 19, 49(3)Foreign Exchange Regulation Act, 1973 — Section 20, 21, 40, 50, 51
High Courts01 Feb 2008
Sh. Raj Dev Vs Sh. Raj Kumar and Another
Delhi High Court · (2008) 2 ILR Delhi 387
High Courts01 Feb 2008Dismissed
Hindustan Vegetable Oils Corporation Ltd. Employees Union Vs Union of India (UOI), Ministry of Consumer Affairs and Public Distribution, Department of Food and Public Distribution, (HVOC) Section, The Chairman-cum-Managing Director, Hindustan Vegetable Oils Corporation Ltd. and The General Manager, Hindustan Vegetable Oils Corporation Ltd., West Bengal HVOC Staff and Workers Welfare Association (Regd.) Vs Union of India (UOI), Ministry of Consumer Affairs and Public Distribution, Department of Food and Public Distribution, (HVOC) Section, The Chairman-cum-Managing Director, Hindustan Vegetable Oils Corporation Ltd. and The General Manager, Hindustan Vegetable Oils Corporation Ltd., Punjab
Delhi High Court · (2008) 02 DEL CK 0264
Constitution of India, 1950 — Article 226, 226(2)
High Courts01 Feb 2008Disposed Off
Ishaan Cryogenics Private Limited and Mahika Bottlers Private Limited Vs Aditya Air Products Private Limited
Delhi High Court · (2008) 02 DEL CK 0238
Companies Act, 1956 — Section 391, 391(1), 394
High Courts01 Feb 2008Dismissed
Dinesh Lalwani Vs D.S.I.D.C.
Delhi High Court · (2008) 02 DEL CK 0206
High Courts01 Feb 2008
ICICI Lombard General Insurance Co. Ltd. Vs Kaushalya Devi and Others
Delhi High Court · (2008) 02 DEL CK 0187
Motor Vehicles Act, 1988 — Section 163A, 164