High Courts01 Feb 2008Dismissed
Export Insepection Council of India Vs All India Export Inspection Agency/Council Ex-Employees Welfare Association and Others
Delhi High Court · (2008) 02 DEL CK 0141
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 126 of 138
High Courts01 Feb 2008Dismissed
Vimal Prasad and Others Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0121
High Courts01 Feb 2008Dismissed
Union of India (UOI) and Another Vs Y.R. Mahajan
Delhi High Court · (2008) 02 DEL CK 0114
High Courts01 Feb 2008Allowed
Manoj Panwar Vs Govt. of NCT of Delhi and Others Delhi Subordinate Service Selection Board Vs Amar Nath Shukla and Others
Delhi High Court · (2008) 02 DEL CK 0103
High Courts01 Feb 2008Dismissed
Dr. Manav Rakshak and Another Vs Civcon Engineering and Contracting Co. (India) Pvt. Ltd. and Others
Delhi High Court · (2008) 147 DLT 468
High Courts01 Feb 2008Dismissed
Raj Kumar Vs Government of NCT of Delhi and Others
Delhi High Court · (2008) 02 DEL CK 0089
High Courts01 Feb 2008
L.N.K. Gurdev Singh Vs Union of India (UOI) and Others
Delhi High Court · (2008) 6 ILR Delhi 124
High Courts01 Feb 2008Dismissed
A.K. Gupta and Others Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0078
High Courts01 Feb 2008Dismissed
Union of India (UOI) Vs Mahavir Industries and Another
Delhi High Court · (2008) 152 DLT 339
High Courts01 Feb 2008
Punjab National Bank Vs Sh. Inder Bhushan Kohli and Others
Delhi High Court · (2008) 150 DLT 740
High Courts31 Jan 2008Dismissed
K.P. Pouches (P) Ltd. Vs Union of India (UOI)
Delhi High Court · (2008) 228 ELT 31
Central Excises and Salt Act, 1944 — Section 11A(2), 11AB, 11AC, 35G
High Courts31 Jan 2008Allowed
Parkash Narain Mathur Vs Shanti Parshad Jain and Others
Delhi High Court · (2008) 148 DLT 542 : (2008) 101 DRJ 717
High Courts31 Jan 2008Dismissed
Gopal Sen Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2008) 101 DRJ 467
High Courts31 Jan 2008
Enforcement Directorate Vs Nemi Chand Jain @ Chandraswami
Delhi High Court · (2008) 148 DLT 277 : (2008) 101 DRJ 255 : (2008) 2 RCR(Criminal) 217
High Courts31 Jan 2008Allowed
Mr. V.K. Nayyar and Sons Vs Government of NCT of Delhi
Delhi High Court · (2008) 01 DEL CK 0101
High Courts31 Jan 2008Allowed
Shri Ganpat Nath (since deceased through LRs) and Others Vs Smt. Parsandi Devi and Others
Delhi High Court · (2008) 149 DLT 151
High Courts31 Jan 2008Allowed
Ram Kanwar Ram Niwas Vs Union of India (UOI)
Delhi High Court · (2008) 01 DEL CK 0063
High Courts31 Jan 2008Dismissed
State (Delhi Administration) Vs Janta Shudh Masala Store and Others
Delhi High Court · (2008) 01 DEL CK 0034