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Delhi High Court judgments, 2008

2,760 judgments · page 124 of 138

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High Courts06 Feb 2008Dismissed

Prem Chand Vs The Management of M/s. The Joint Director, Information and Public Relations

Delhi High Court · (2008) 7 ILR Delhi 33 Supp

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(4), 10(4A), 11A, 25F
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High Courts06 Feb 2008Allowed

Royal Nepal Airlines Corporation Vs Arun Jain

Delhi High Court · (2008) 4 ILR Delhi 11 Supp

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 17, 21, 25, 8
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High Courts06 Feb 2008Dismissed

Safari International and Another Vs Subhash Gupta and Others

Delhi High Court · (2008) 36 PTC 610

Trade Marks Act, 1999 — Section 100
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High Courts06 Feb 2008Dismissed

ITO Vs Ocean Electronics Ltd. and Others

Delhi High Court · (2008) 02 DEL CK 0208

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High Courts06 Feb 2008Dismissed

New India Assurance Co. Ltd. Vs Hayat Singh and Others

Delhi High Court · (2008) 02 DEL CK 0005

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1939 — Section 95, 95(2)
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High Courts05 Feb 2008

Escorts Finance Ltd. Vs Escorts Limited

Delhi High Court · (2008) 02 DEL CK 0275

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High Courts05 Feb 2008Allowed

H.G. Gupta and Sons Vs Messrs Silvertone Motors Private Limited and Others

Delhi High Court · (2008) 148 DLT 441

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High Courts05 Feb 2008Dismissed

Advik Laboratories Ltd. Vs Sh. R. Parthasarathy

Delhi High Court · (2008) 02 DEL CK 0212

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High Courts05 Feb 2008Dismissed

State Council of Educational Research and Training Vs Ravi Dwivedi

Delhi High Court · AIR 2008 Delhi 97 : (2008) 102 DRJ 265

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High Courts05 Feb 2008

J.B. Kumar Vs Secretary Labour and Another

Delhi High Court · (2008) 02 DEL CK 0140

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High Courts05 Feb 2008

Sharifuddin Vs Mehrun Nisa and Others

Delhi High Court · (2008) 148 DLT 154 : (2008) 11 ILR Delhi 1

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High Courts05 Feb 2008

Anil Mahajan and Another Vs Union of India (UOI) and Another

Delhi High Court · (2008) 101 DRJ 473 : (2009) 235 ELT 430 : (2008) 2 ILR Delhi 391

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High Courts05 Feb 2008Dismissed

Signaps and Another Vs Bumpy Udyog

Delhi High Court · (2008) 3 BC 94 : (2008) 149 DLT 185

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High Courts05 Feb 2008Dismissed

Raghuraj Singh and Others Vs State of NCT of Delhi and Another Pramod Kumar Nayak Vs State of NCT of Delhi

Delhi High Court · (2008) 02 DEL CK 0108

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High Courts05 Feb 2008Dismissed

Nirmala Jain and Others Vs V.C. Jain

Delhi High Court · (2008) 02 DEL CK 0073

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High Courts05 Feb 2008Dismissed

Dal Chand Vs Raj Rani and Another

Delhi High Court · (2008) 02 DEL CK 0072

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High Courts05 Feb 2008Allowed

Supreme Structure Pvt. Ltd. Vs Harbans Singh and Another

Delhi High Court · (2008) 151 DLT 123 : (2008) 104 DRJ 634

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High Courts05 Feb 2008

Dr. R.R. Gautam Vs M.C.D. and Others Poonam Sareeen Nee Kohli Vs MCD

Delhi High Court · (2008) 02 DEL CK 0051

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High Courts05 Feb 2008Dismissed

S.P.S. Rana Vs National Seeds Corporation

Delhi High Court · (2007) 99 DRJ 227

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High Courts05 Feb 2008Dismissed

Rattan Singh Roop Vs Bharat Heavy Electrical Ltd. and Another

Delhi High Court · (2008) 148 DLT 256 : (2008) 117 FLR 467 : (2008) 4 ILR Delhi 1 Supp : (2008) 3 SLJ 397

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