High Courts30 Jan 2008Dismissed
Inspector Ran Singh Vs State of Delhi and Another
Delhi High Court · (2008) 8 ILR Delhi 34
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 128 of 138
High Courts29 Jan 2008Dismissed
Kamaljeet Singh (In Judicial Custody) Vs State
Delhi High Court · (2008) 148 DLT 170 : (2008) 101 DRJ 582 : (2008) 2 ILR Delhi 575
High Courts29 Jan 2008Dismissed
Shri Manjit Singh Vs Municipal Corporation of Delhi
Delhi High Court · (2008) 01 DEL CK 0239
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Jan 2008Dismissed
AIDS Healthcare Foundation-India Cares Vs Secretary, Department of Legal Affairs and Others
Delhi High Court · (2008) 01 DEL CK 0228
Arbitration and Conciliation Act, 1996 — Section 9
High Courts29 Jan 2008Dismissed
Oriental Insurance Co. Ltd. Vs Allauddin and Others
Delhi High Court · (2008) 229 ELT 514 : (2008) 2 ILR Delhi 615
High Courts29 Jan 2008
N.C. Mittal and Co. Vs Ministry of Urban Development
Delhi High Court · (2008) 104 DRJ 160
Arbitration and Conciliation Act, 1996 — Section 14, 17
High Courts29 Jan 2008Dismissed
Tek Chand Singh Memorial Siksha Samiti Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2008) 150 DLT 477 : (2008) 101 DRJ 625
High Courts29 Jan 2008
Smt. Nirmala Devi and Another Vs General Manager and Others
Delhi High Court · (2008) ACJ 1254
High Courts29 Jan 2008
Alpine Industries Vs Union of India (UOI)
Delhi High Court · (2008) 01 DEL CK 0109
High Courts29 Jan 2008
Smt. Sunder Devi Vs Shri Kirat Singh Rawal and Others
Delhi High Court · (2008) 01 DEL CK 0100
High Courts29 Jan 2008Dismissed
Mr. Maman Chand and Another Vs Deputy Labour Commissioner and Another
Delhi High Court · (2008) 01 DEL CK 0097
High Courts29 Jan 2008
Vibro Electronics Vs Lt. Governor of Govt. of NCT of Delhi
Delhi High Court · (2008) 01 DEL CK 0086
High Courts29 Jan 2008
Delhi Transport Corporation Vs Sh. Nirmal Singh and Others
Delhi High Court · (2008) 01 DEL CK 0058
High Courts29 Jan 2008Dismissed
Urmila Vs The State of NCT of Delhi
Delhi High Court · (2008) 147 DLT 644 : (2008) 101 DRJ 20
High Courts29 Jan 2008Allowed
Shri Sarvjit Singh Vs NDMC and Others
Delhi High Court · (2008) 2 ILR Delhi 212
High Courts28 Jan 2008Allowed
R.S. Rathore Vs Reserve Bank of India and Others
Delhi High Court · (2008) 4 BC 599
Companies Act, 1956 — Section 220, 5Criminal Procedure Code, 1973 (CrPC) — Section 200, 29, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 142
High Courts28 Jan 2008Dismissed
Ex. Nk. Yashpal Singh Vs Union of India (UOI) and Others
Delhi High Court · (2008) 01 DEL CK 0224
Army Act, 1950 — Section 116, 120(2), 164(2), 179, 3(6)Army Rules, 1954 — Rule 129, 187(3), 32
High Courts28 Jan 2008Dismissed
Praveen Tomar Vs Union of India (UOI) and Others
Delhi High Court · (2009) 3 SLJ 438
Army Act, 1950 — Section 44Army Rules, 1954 — Rule 116(4), 116(6)Penal Code, 1860 (IPC) — Section 302
High Courts28 Jan 2008Allowed
Ms. X Vs State of NCT and Another
Delhi High Court · (2008) 01 DEL CK 0202
Constitution of India, 1950 — Article 21, 226, 23, 38(1)Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 342, 376, 392, 397, 506
High Courts28 Jan 2008Dismissed
Gugan Singh Vs Director General, CRPF
Delhi High Court · (2008) 2 ILR Delhi 566 : (2008) 3 SLJ 63
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 506