High Courts26 Feb 2008Dismissed
K.M. Anees-Ul-Haq and Others Vs State and Others
Delhi High Court · (2008) CriLJ 4611
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 113 of 138
High Courts26 Feb 2008Dismissed
Bani Arora Vs C.B.I. and Another
Delhi High Court · (2008) CriLJ 2805
High Courts26 Feb 2008Dismissed
Rohtas Kumar Gupta Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2008) 02 DEL CK 0219
Land Acquisition Act, 1894 — Section 11, 16, 17, 31, 4
High Courts26 Feb 2008Dismissed
Jai Bhagwan Vs Delhi Transport Corporation
Delhi High Court · (2008) 02 DEL CK 0182
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(2)
High Courts26 Feb 2008Dismissed
Smt. Narmada Joshi Vs Sh. Laxmi Narayan Gupta
Delhi High Court · (2008) 02 DEL CK 0146
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts26 Feb 2008Dismissed
Narender Singh and Others Vs State NCT of Delhi and Others
Delhi High Court · (2008) 02 DEL CK 0132
High Courts26 Feb 2008Dismissed
Bisundhari Singh and Others Vs Dhillon Transport Agency
Delhi High Court · (2008) 7 ILR Delhi 87
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B
High Courts26 Feb 2008Dismissed
Nath Trader''s (India) Vs Regional Provident Fund Commissioner and Others
Delhi High Court · (2008) 101 DRJ 521
High Courts26 Feb 2008Allowed
Shashi Goyal Vs Union of India (UOI) and Others
Delhi High Court · (2008) CriLJ 2459 : (2008) 148 DLT 382 : (2008) 101 DRJ 696 : (2008) 2 RCR(Criminal) 523
High Courts26 Feb 2008Dismissed
Mrs. Ethel David Vs The Methodist Church in India and Another
Delhi High Court · (2008) 02 DEL CK 0036
High Courts26 Feb 2008
Smt. Bimla and Another Vs Shri Narender and Others
Delhi High Court · AIR 2008 Delhi 141 : (2008) 102 DRJ 549
Civil Procedure Code, 1908 (CPC) — Section 34Motor Vehicles Act, 1988 — Section 171Penal Code, 1860 (IPC) — Section 279, 304A
High Courts26 Feb 2008Dismissed
Suresh Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2008) 02 DEL CK 0001
High Courts25 Feb 2008Dismissed
National Insurance Co. Ltd. Vs Mrs. V. Vishalakshy and Others
Delhi High Court · (2009) ACJ 1654
Motor Vehicles Act, 1988 — Section 149, 149(2), 170
High Courts25 Feb 2008
Vijay Gupta Vs Renu Malhotra
Delhi High Court · AIR 2008 Delhi 83
Arbitration and Conciliation Act, 1996 — Section 11, 2, 27, 34, 37
High Courts25 Feb 2008
Commissioner of Income Tax Vs Gillete Group India (P) Ltd.
Delhi High Court · (2009) 315 ITR 179 : (2008) 173 TAXMAN 52
Income Tax Act, 1961 — Section 35D, 43A
High Courts25 Feb 2008Dismissed
Shilvi Nigam Vs Central Board of Secondary Education and Others
Delhi High Court · (2008) 02 DEL CK 0294
High Courts25 Feb 2008Allowed
Shri Gulzar Ahmad Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2008) 02 DEL CK 0293
Criminal Procedure Code, 1973 (CrPC) — Section 133, 482Delhi Municipal Corporation Act, 1957 — Section 407, 415, 417Penal Code, 1860 (IPC) — Section 291
High Courts25 Feb 2008
Sir Sobha Singh and Sons Pvt. Ltd. Vs Smt. Sunita and Others
Delhi High Court · (2009) ACJ 1460 : (2008) 148 DLT 453 : (2008) 3 SLJ 510
High Courts25 Feb 2008Dismissed
Tulsient Technologies (I) P. Ltd. Vs Modi Care Limited
Delhi High Court · (2008) 02 DEL CK 0277
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5