High Courts07 Mar 2008
Mr. Vijendra Kishan Gupta and Another Vs Yusuf Engineering Co. Pvt. Ltd. and Others
Delhi High Court · (2008) 102 DRJ 758
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 108 of 138
High Courts07 Mar 2008
Smt. Chameli and Another Vs Shri Roop Chand and Another
Delhi High Court · (2008) 03 DEL CK 0018
High Courts05 Mar 2008Dismissed
Raj Pal Singh (Deceased) through his LRs. Vs Ayodhya Textile Mills and Another
Delhi High Court · (2008) ILR Delhi 6 Supp
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 12(5), 25B, 25F
High Courts05 Mar 2008Allowed
K.P. Singh Vs State and Another
Delhi High Court · (2008) 106 DRJ 600
Criminal Procedure Code, 1973 (CrPC) — Section 154, 190, 197, 197(1), 202Penal Code, 1860 (IPC) — Section 217, 218, 304
High Courts05 Mar 2008
Tej Singh Vs State and Another
Delhi High Court · (2008) 154 DLT 242 : (2009) 2 RCR(Criminal) 427
Criminal Procedure Code, 1973 (CrPC) — Section 161, 197, 197(1), 202, 313Delhi Police Act, 1978 — Section 120, 124Penal Code, 1860 (IPC) — Section 109, 114, 119, 120, 120B
High Courts05 Mar 2008
Smt. Girja Devi and Others Vs Sh. Narender Singh and Others
Delhi High Court · (2008) 03 DEL CK 0186
Motor Vehicles Act, 1988 — Section 166, 168
High Courts05 Mar 2008
State Vs R.P. Tyagi R.P. Tyagi Vs State and Another
Delhi High Court · (2008) 153 DLT 693
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 176, 197, 197, 197(1)Delhi Police Act, 1978 — Section 120, 124
High Courts05 Mar 2008Dismissed
Ajay Sampson Vs Council for the Indian School Certificate Examinations and Others
Delhi High Court · (2008) 102 DRJ 536
High Courts05 Mar 2008Dismissed
Oriental Insurance Co. Ltd. Vs Aishi Lal Saluja and Others
Delhi High Court · (2008) 03 DEL CK 0161
Motor Vehicles Act, 1988 — Section 149, 149(2), 170
High Courts05 Mar 2008Dismissed
Constable Ravinder Rana Vs Union of India and Others
Delhi High Court · (2008) 2 ILR Delhi 915
High Courts05 Mar 2008Dismissed
Reckitt Benckiser Australia Pty. Ltd. and Another Vs R.B. Impex and Others
Delhi High Court · (2008) 37 PTC 262
High Courts05 Mar 2008Dismissed
Jamirul Nisha and Another Vs Union of India (UOI)
Delhi High Court · (2009) ACJ 1393
High Courts05 Mar 2008Allowed
Riga Sugar Co. Ltd. Vs Kessels Engg. Works Pvt. Ltd.
Delhi High Court · (2008) 3 BC 62
High Courts04 Mar 2008
Shri Chet Ram through L.R. Vs Shri Ramesh Arora and Others
Delhi High Court · (2008) 03 DEL CK 0268
High Courts04 Mar 2008
Director of Income Tax (Exemption) Vs Raunaq Education Foundation
Delhi High Court · (2008) 03 DEL CK 0238
Income Tax Act, 1961 — Section 13(2)(b), 13(2)(d), 13(2)(h)
High Courts04 Mar 2008Dismissed
Bhagwan Singh and Others Vs Financial Commissioner and Others
Delhi High Court · (2008) 2 ILR Delhi 762
Delhi Land Reforms Act, 1954 — Section 10, 11, 11(1), 11(2), 154Land Acquisition Act, 1894 — Section 4Punjab Land Revenue Act, 1887 — Section 44, 45
High Courts04 Mar 2008
Marc Enterprises Pvt. Ltd. Vs Five Star Electricals (India) and Another
Delhi High Court · (2008) 2 ILR Delhi 771
High Courts04 Mar 2008Dismissed
Baldev Singh Dhiman and Others Vs Snc-Lavalin Europe B.V. and Others
Delhi High Court · (2008) 2 ARBLR 125
High Courts04 Mar 2008
Commissioner of Income Tax Vs Ansal Buildwell Ltd.
Delhi High Court · (2008) 219 CTR 238 : (2008) 304 ITR 378 : (2008) 171 TAXMAN 189
Income Tax Act, 1961 — Section 158B, 158BB