High Courts11 Mar 2008Dismissed
The Animals Welfare Society Regd. Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2008) 03 DEL CK 0287
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 106 of 138
High Courts11 Mar 2008
Joint Plant Committee Vs Shri Ram and Others
Delhi High Court · (2008) 03 DEL CK 0285
High Courts11 Mar 2008
Ex. Hav. Ranjit Singh Vs Inspector General of Prisons and Others
Delhi High Court · (2008) 03 DEL CK 0284
High Courts11 Mar 2008Dismissed
A.V. Science and Technologies Pvt. Ltd. Vs C.P.W.D.
Delhi High Court · (2008) 03 DEL CK 0280
Constitution of India, 1950 — Article 14
High Courts11 Mar 2008Dismissed
Naresh Kumar Gupta Vs Municipal Corporation of Delhi and Another
Delhi High Court · (2008) 03 DEL CK 0247
Arbitration and Conciliation Act, 1996 — Section 11(6), 21, 34, 37(1)Limitation Act, 1963 — Article 113, 18, 14, 3
High Courts11 Mar 2008
Commissioner of Income Tax Vs Satya Bhushan Gupta
Delhi High Court · (2009) 183 TAXMAN 231
High Courts11 Mar 2008
Sarla Guliani and Another Vs N.D.P.L. and Another
Delhi High Court · (2008) 03 DEL CK 0177
High Courts11 Mar 2008Allowed
Vipul Infrasturcture Developers Ltd. and Another Vs Rohit Kochhar and Another
Delhi High Court · (2008) 102 DRJ 178 : (2008) 2 ILR Delhi 928
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), 16, 20, 21Specific Relief Act, 1963 — Section 22Transfer of Property Act, 1882 — Section 55, 55(1)
High Courts11 Mar 2008
Delhi Transport Corporation Vs Shri Braham Prakash
Delhi High Court · (2008) 03 DEL CK 0131
High Courts11 Mar 2008
Dharambir Vs Central Bureau of Investigation
Delhi High Court · (2008) 148 DLT 289 : (2008) 102 DRJ 300 : (2008) 2 ILR Delhi 842
High Courts11 Mar 2008
J.K. Kashyap Vs A.Commissioner of Income Tax
Delhi High Court · (2008) 218 CTR 93 : (2008) 2 ILR Delhi 821 : (2008) 302 ITR 255 : (2008) 171 TAXMAN 390
High Courts11 Mar 2008Allowed
BPL Limited Vs Morgan Securities and Credits Pvt. Ltd. and Others
Delhi High Court · (2008) 149 DLT 610 : (2008) 2 ILR Delhi 901 : (2008) 151 PLR 20
High Courts11 Mar 2008Dismissed
Arrow Syntex P. Ltd. and Others Vs AAIFR and Others
Delhi High Court · (2010) 157 CompCas 144 : (2010) 2 CompLJ 848
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 18(8), 24
High Courts11 Mar 2008
The Management of Delhi Transport Corporation Vs Shri Karan Singh and Another
Delhi High Court · (2008) 03 DEL CK 0026
High Courts10 Mar 2008
L.P. Hospitality Pvt. Ltd. Vs The Assistant Commissioner of Income Tax
Delhi High Court · (2008) 301 ITR 377
High Courts10 Mar 2008
Shri Kamal Chopra Vs State
Delhi High Court · (2008) 03 DEL CK 0248
Court Fees Act, 1870 — Section 19
High Courts10 Mar 2008Allowed
Kali Charan Sharma (since deceased) Vs New Okhla Industrial Development Authority
Delhi High Court · (2008) 3 BC 565
Arbitration Act, 1940 — Section 14Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1Constitution of India, 1950 — Article 136
High Courts10 Mar 2008
Union of India (UOI) and Others Vs Baljit Singh
Delhi High Court · (2009) 121 FLR 786 : (2008) 1 ILR Delhi 28 : (2010) 3 SLJ 155 : (2009) 8 SLR 349
Industrial Disputes Act, 1947 — Section 17B
High Courts10 Mar 2008Dismissed
Satya Deen Maurya and Others Vs Commissioner of M.C.D. and Another
Delhi High Court · (2008) 03 DEL CK 0212
Delhi Laws (Special Provisions) Act, 2006 — Section 3C(1), 4