High Courts17 Mar 2008Dismissed
B.S. Constructions Co. Vs The Commissioner of MCD and Others
Delhi High Court · (2008) 1 CTLJ 257 : (2008) 102 DRJ 455
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 104 of 138
High Courts17 Mar 2008Dismissed
Union of India (UOI) Vs Krishan Lal and Others
Delhi High Court · (2009) ACJ 2158 : (2008) 149 DLT 457 : (2008) 151 PLR 1
High Courts14 Mar 2008Allowed
Shri Rai Singh Vs Shri Taj Mohammad and Others
Delhi High Court · (2008) 03 DEL CK 0264
High Courts14 Mar 2008
International Metro Civil Contractors Vs Commissioner of Sales Tax/VAT and Deputy Commissioner Sales Tax/VAT, Special Zone
Delhi High Court · (2009) 12 Vat Reporter 202 : (2008) 16 VST 329
High Courts14 Mar 2008
Smt. Dharamwati and Others Vs Haryana Roadways and Others
Delhi High Court · (2008) 03 DEL CK 0211
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts14 Mar 2008
Anjulika Vinod Dewan Vs Smt. Vijay Laxmi Chauhan and Others
Delhi High Court · (2008) 102 DRJ 755
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 2, Order 11 Rule 6, 151
High Courts14 Mar 2008Allowed
Union of India and Others Vs G.D. Goel
Delhi High Court · (2008) 1 ILR Delhi 44 Supp
High Courts14 Mar 2008Dismissed
Bishno Devi and Others Vs State
Delhi High Court · (2008) 102 DRJ 348
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts14 Mar 2008
Commissioner of Income Tax Vs Usha Stud Agricultural Farms Ltd.
Delhi High Court · (2008) 301 ITR 384 : (2009) 183 TAXMAN 277
High Courts14 Mar 2008Dismissed
Sh. Chaman Lal Vs Union of India (UOI) and Others
Delhi High Court · (2008) 03 DEL CK 0103
High Courts14 Mar 2008Dismissed
Dal Chand Vashisht Vs Government of NCT of Delhi and Others
Delhi High Court · (2008) 03 DEL CK 0087
Central Services (Medical Attendance) Rules, 1944 — Rule 1Constitution of India, 1950 — Article 21, 236, 309, 312High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 23, 6
High Courts14 Mar 2008Dismissed
Smt. Smit Rekha Vishnoi Vs Union of India (UOI) and Another
Delhi High Court · (2008) 03 DEL CK 0086
High Courts14 Mar 2008Dismissed
Commodore V. Ravindra Nathan VSM Vs Union of India (UOI) and Others
Delhi High Court · (2008) 102 DRJ 165
High Courts14 Mar 2008Allowed
Smt. Banarasi Vs Government of NCT of Delhi and Others
Delhi High Court · (2008) ILR Delhi 1 Supp
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Temporary Service) Rules, 1965 — Rule 5Evidence Act, 1872 — Section 107, 108
High Courts14 Mar 2008Dismissed
Sgt. Sachin Kumar Pravin and Others Vs Union of India (UOI) and Others Corporal Satveer Singh and Others Vs Chief of Air Staff and Others
Delhi High Court · (2008) 8 ILR Delhi 94
Constitution of India, 1950 — Article 14, 16
High Courts14 Mar 2008Dismissed
Sh. Rajesh Kumar Garg Vs MCD and Another
Delhi High Court · (2008) 2 ARBLR 107 : (2008) 149 DLT 343 : (2008) 102 DRJ 137
High Courts14 Mar 2008Allowed
Sanjay Kumar Jha Vs AIIMS and Another
Delhi High Court · (2008) 03 DEL CK 0049
High Courts14 Mar 2008Dismissed
Ramco Rolls Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2008) 103 DRJ 422
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts14 Mar 2008Dismissed
Vinod Kumar Kanvaria Vs Delhi University
Delhi High Court · (2008) 03 DEL CK 0003