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COURT ARCHIVE

Delhi High Court judgments, 2008

2,760 judgments · page 102 of 138

High Courts18 Mar 2008Dismissed

Mrs. Rama Devi Vs Mr. Punam Chand Aggarwal

Delhi High Court · (2008) 151 DLT 230 : (2008) 104 DRJ 302

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 12 Rule 6(1), Order 9 Rule 13, 151Contract Act, 1872 — Section 202Criminal Procedure Code, 1973 (CrPC) — Section 340
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High Courts17 Mar 2008

Shri Vidyanidhi Dalmia Vs Smt. Nilanjana Dalmia

Delhi High Court · (2008) 150 DLT 19 : (2008) 1 DMC 848 : (2008) 102 DRJ 611 : (2008) ILR Delhi 29 Supp

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9Hindu Marriage Act, 1955 — Section 4Matrimonial Causes Act, 1950 — Section 15
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High Courts17 Mar 2008Allowed

Pyare Lal Vs State

Delhi High Court · (2008) 1 DMC 806 : (2009) 1 SLJ 248

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 406, 498APrevention of Corruption Act, 1988 — Section 13(1), 20, 7
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