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Delhi High Court judgments, 2008

2,760 judgments · page 101 of 138

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High Courts19 Mar 2008Dismissed

Sh. Mahinder Kumar Jain Vs Sh. Mehar Singh

Delhi High Court · (2008) 150 DLT 580

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High Courts19 Mar 2008Dismissed

Dinesh Chandra Mahendra Prop. Globe Enterprises Vs Adarsh Priya Srivastava

Delhi High Court · (2008) 102 DRJ 482

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 123, 5
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High Courts19 Mar 2008Dismissed

Union of India (UOI) Vs N.K. Garg

Delhi High Court · (2008) 03 DEL CK 0254

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High Courts19 Mar 2008

S.N. Awasthi Vs M.C.D. and Others

Delhi High Court · (2008) 03 DEL CK 0253

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High Courts19 Mar 2008Dismissed

Sh. Dinesh Chandra Mahendra Prop. Globe Enterprises Vs Sh. Adarsh Priya Srivastava

Delhi High Court · (2008) 102 DRJ 482

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 123, 5
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High Courts19 Mar 2008Dismissed

Smt. Sumitra Aliase Summan Vs Union of India (UOI) and Others

Delhi High Court · (2008) 03 DEL CK 0207

Army Rules, 1954 — Rule 13(3)
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High Courts19 Mar 2008

Mr. Anshuman Chaturvedi Vs Jamia Millia Islamia University and Another

Delhi High Court · (2008) 03 DEL CK 0206

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High Courts19 Mar 2008

New India Assurance Co. Ltd. Vs Duregesh Kumar and Others

Delhi High Court · (2008) ILR Delhi 68 Supp : (2008) ILR Delhi 67 Supp

Motor Vehicles Act, 1988 — Section 163A, 163A(1), 166
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High Courts19 Mar 2008Allowed

Harish Saxena [CDR.] and Others Vs State (NCT of Delhi) and Another

Delhi High Court · (2008) 2 DMC 637

Penal Code, 1860 (IPC) — Section 34, 406, 498A
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High Courts19 Mar 2008

Mohd. Yusaf Vs A.S. Khanna (through LRs.) and Another

Delhi High Court · (2008) 03 DEL CK 0192

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
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High Courts19 Mar 2008Dismissed

A.K. Bhardwaj and Others Vs Kotak Mahindra Bank Ltd.

Delhi High Court · (2008) 03 DEL CK 0175

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
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High Courts19 Mar 2008Dismissed

F. Hoffmann-La Roche Ltd. and Another Vs Cipla Limited

Delhi High Court · (2008) 148 DLT 598 : (2008) 37 PTC 71

Patents Act, 1970 — Section 10, 104A, 107, 108, 117A
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High Courts19 Mar 2008Dismissed

Sh. Deepak Khanna Vs Pandit Bro. and Others

Delhi High Court · (2008) 149 DLT 386 : (2008) 2 ILR Delhi 973

Arbitration and Conciliation Act, 1996 — Section 11(6), 11(8), 21, 8
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High Courts19 Mar 2008Dismissed

Ashok Malhotra Vs Central Bureau of Investigation

Delhi High Court · (2008) 03 DEL CK 0115

Criminal Procedure Code, 1973 (CrPC) — Section 482, 483Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
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High Courts19 Mar 2008Dismissed

Vijay Pal Singh Vs Smt. Phoolwati Sharma

Delhi High Court · (2008) 03 DEL CK 0112

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High Courts19 Mar 2008

Thomas and Co. Pvt. Ltd. Vs Bell Poly Moulders Pvt. Ltd. and Another

Delhi High Court · (2008) 2 ARBLR 98

Arbitration and Conciliation Act, 1996 — Section 11
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High Courts19 Mar 2008Dismissed

Shri Raj Kumar Vs G.L.G. Supreme Masala (Guljari Lal and Sons)

Delhi High Court · (2008) 03 DEL CK 0070

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 12(5), 25F
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High Courts19 Mar 2008Dismissed

Sh. Asha Sehgal and Others Vs State and Others

Delhi High Court · (2008) 102 DRJ 172

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High Courts19 Mar 2008Dismissed

The New India Assurance Co. Ltd. Vs Smt. Momina Khatum and Others

Delhi High Court · (2008) ACJ 2734

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High Courts19 Mar 2008Dismissed

Krishna Bus Service (P) Ltd. Vs Satvir Singh and Others

Delhi High Court · (2008) 03 DEL CK 0005

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C
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