High Courts26 Nov 1970Dismissed
Kashmir Singh Vs Mehar Chand
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 419
Limitation (Amendment) Act, 1968 — Article 10 , 97
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,322 of 4,611
High Courts26 Nov 1970
Shanthi Parkash and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 447
Constitution of India, 1950 — Article 13(3), 14, 226East Punjab Utilization of Lands Act, 1949 — Section 12, 14, 14A, 6
High Courts26 Nov 1970Dismissed
S. Mehar Chand Krishan Kumar Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1971) 28 STC 643
Punjab General Sales Tax Act, 1948 — Section 22
High Courts25 Nov 1970
Ram Parkash Nagar Vs Haryana Agricultural University, Hissar and Another
Punjab And Haryana At Chandigarh · AIR 1971 P&H 369
Haryana and Punjab Agricultural Universities Act, 1970 — Section 33(3)
High Courts25 Nov 1970
Arjan Vs Baley
Punjab And Haryana At Chandigarh · AIR 1971 P&H 469
Punjab Security of Land Tenures Act, 1953 — Section 9Punjab Tenancy Act, 1887 — Section 100(2)
High Courts24 Nov 1970Allowed
Shrimati Parkasho Devi Vs Gura Ram and another
Punjab And Haryana At Chandigarh · (1970) 11 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts23 Nov 1970
Amar Kaur Vs Iqbal Singh and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 461
Civil Procedure Code, 1908 (CPC) — Section 149, 151General Clauses Act, 1897 — Section 2(22)Limitation Act, 1963 — Section 2
High Courts23 Nov 1970
Mansha Singh Vs The Commissioner (Revenue) Ambala Division and Others
Punjab And Haryana At Chandigarh · AIR 1972 P&H 80
Constitution of India, 1950 — Article 14, 19(1), 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 10A
High Courts23 Nov 1970Dismissed
Ramji Lal Vs Gainda Singh and others
Punjab And Haryana At Chandigarh · (1970) 11 P&H CK 0012
Evidence Act, 1872 — Section 67
High Courts23 Nov 1970Allowed
Ajit Singh Vs Ved Raj
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 355 : (1971) 73 PLR 195
Penal Code, 1860 (IPC) — Section 323, 324
High Courts20 Nov 1970Dismissed
Faqir Singh Vs Sadhu Singh and another
Punjab And Haryana At Chandigarh · (1970) 11 P&H CK 0065
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14
High Courts20 Nov 1970Dismissed
Shadi Ram and Another Vs Ruldu
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 411
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1908 — Article 148, 28 , 30Redemption of Mortgages (Punjab) Act, 1913 — Section 10, 11, 12, 13, 14
High Courts20 Nov 1970
S. Balwant Singh Chopra and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1972 P&H 133
Punjab Security of Land Tenures Rules, 1956 — Rule 2(1), 6
High Courts20 Nov 1970
Sham Singh Vs Jaswant Singh and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 462
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 9
High Courts20 Nov 1970
Balwant Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1971) 1 ILR (P&H) 490
Constitution of India, 1950 — Article 226, 227Punjab Security of Land Tenures Act, 1953 — Section 10A, 10B, 19B, 2, 5B
High Courts20 Nov 1970Allowed
Shadi Ram and another Vs Ruldo
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 411
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Nov 1970Dismissed
Gram Panchayat and Others Vs Har Lal and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 408 : (1971) 73 PLR 1009
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts19 Nov 1970
Udham Singh Vs Puran Singh
Punjab And Haryana At Chandigarh · AIR 1971 P&H 402
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Nov 1970Dismissed
Gram Panchayat of Village Serohi Behall and Others Vs Har Lal and others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 408 : (1971) 73 PLR 1009
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts18 Nov 1970
Commissioner of Income Tax Vs Ram Sanehi Gian Chand
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 342 : (1972) 86 ITR 724
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11