High Courts18 Nov 1970
Mukhtiar Singh and Another Vs Arjan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 463
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 114
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,323 of 4,611
High Courts17 Nov 1970Allowed
Durga Dass Vs Tara Rani and Another
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 404
Hindu Marriage Act, 1955 — Section 24, 25, 28
High Courts17 Nov 1970Dismissed
Jagat Singh and Others Vs Joginder Paul and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 400
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 2, Order 32 Rule 2(2), Order 43 Rule 1, Order 6 Rule 17, Order 7 Rule 11
High Courts17 Nov 1970
Commissioner of Income Tax Vs Khalsa Nirbhai Transport Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 334 : (1971) 82 ITR 741
Income Tax Act, 1922 — Section 10(2)
High Courts17 Nov 1970
Commissioner of Income Tax Vs Saraswati Sugar Syndicate Ltd.
Punjab And Haryana At Chandigarh · (1970) 11 P&H CK 0025
Income Tax Act, 1922 — Section 10(2)
High Courts17 Nov 1970
Mehnga Singh and Others Vs Dewan Dilbagh Rai and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 351 : (1971) RCR(Rent) 7
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Punjab Relief of Indebtedness Act, 1934 — Section 31
High Courts16 Nov 1970Dismissed
Gur Iqbal Singh and Sons Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1971) 28 STC 663
Punjab General Sales Tax Act, 1948 — Section 5, 6
High Courts16 Nov 1970
Mehar Chand Vs Suraj Bhan and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 435 : (1971) RCR(Rent) 21
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts12 Nov 1970Allowed
Chiranji Lal Steel Rolling Mills Vs The Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 325
Income Tax Act, 1922 — Section 37, 66(1), 66(2)
High Courts12 Nov 1970
Kartar Singh Vs Mohinder Singh
Punjab And Haryana At Chandigarh · AIR 1971 P&H 458
Evidence Act, 1872 — Section 92Stamp Duties Act, 1899 — Section 35
High Courts12 Nov 1970
Basant Lal Om Parkash Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1972) 83 ITR 356
Income Tax Act, 1922 — Section 28(1), 66(2)
High Courts12 Nov 1970
Chiranji Lal Steel Rolling Mills Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1972) 84 ITR 222
Income Tax Act, 1922 — Section 37, 66(1), 66(2)
High Courts12 Nov 1970
BASANT LAL OM PARKASH Vs COMMISSIONER OF Income Tax, PUNJAB.
Punjab And Haryana At Chandigarh · (1972) 83 ITR 356
Income Tax Act, 1922 — Section 28(1)(c)
High Courts11 Nov 1970
Brij Bhushan Lal Vs The Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 321
Income Tax Act, 1922 — Section 34, 34(1), 66(1), 66(2)
High Courts11 Nov 1970
Brij Bushan Lal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 321
Income Tax Act, 1922 — Section 34
High Courts11 Nov 1970
Mohinder Singh and Another Vs Nanak Singh and Another
Punjab And Haryana At Chandigarh · AIR 1971 P&H 381
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60, Order 21 Rule 63, 115
High Courts11 Nov 1970Allowed
Mohinder Singh, etc. Vs Nanak Singh, etc.
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 390
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 60, Order 21 Rule 61Transfer of Property Act, 1882 — Section 54
High Courts10 Nov 1970
Krishan Lal Kashmiri Lal Vs The State
Punjab And Haryana At Chandigarh · (1971) 27 STC 578
Civil Procedure Code, 1908 (CPC) — Section 115Delhi and Ajmer Rent Control Act, 1952 — Section 35Punjab General Sales Tax Act, 1948 — Section 21, 22, 5, 6
High Courts10 Nov 1970
Commissioner of Income Tax Vs Hargopal Bhalla and Sons
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 316 : (1971) 82 ITR 243
Income Tax Act, 1922 — Section 23(3)Income Tax Act, 1961 — Section 143(3), 271(1), 297(2)
High Courts10 Nov 1970
Commissioner of Income Tax Vs Jishan Lal Kuthiala
Punjab And Haryana At Chandigarh · (1972) 86 ITR 680
Income Tax Act, 1922 — Section 10, 24(1)