High Courts04 Dec 1970
Gurcharan Singh and Others Vs Sukhvinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 1972 P&H 19
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,321 of 4,611
High Courts04 Dec 1970Dismissed
The Punjab Handloom Weavers Apex Co-Operative Society Ltd. Vs Smt. Gian wati
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0014
Punjab Co-operative Societies Act, 1961 — Section 79
High Courts04 Dec 1970Dismissed
Smt. Sukhmani Vs Shri Hari
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0010
High Courts04 Dec 1970Dismissed
Sukhmani Vs Hari Kishan
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 541
High Courts03 Dec 1970Allowed
Atul Glass Industries Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1971) 28 STC 148
Central Sales Tax Act, 1956 — Section 2, 3, 6, 7Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 114
High Courts03 Dec 1970
SARASWATI INDUSTRIAL SYNDICATE LTD. Vs COMMISSIONER OF Income Tax, PATIALA.
Punjab And Haryana At Chandigarh · (1972) 84 ITR 544
Income Tax Act, 1961 — Section 143, 37
High Courts02 Dec 1970Allowed
Karnail Singh Doad etc. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 496
City of Bangalore Improvement (Amendment) Act, 1960 — Section 27AConstitution of India, 1950 — Article 14, 213, 213(1), 226, 227General Clauses Act, 1897 — Section 2(31)
High Courts02 Dec 1970
Gondhara Transport Co. P. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1972) 84 ITR 294
Income Tax Act, 1922 — Section 66(1)
High Courts02 Dec 1970
Manmohan Singh Vs Sat Narain and Another
Punjab And Haryana At Chandigarh · AIR 1971 P&H 400 : (1973) 1 ILR (P&H) 524
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts01 Dec 1970Allowed
Dula Ram Vs The Municipal Committee, Hissar
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0048
Constitution of India, 1950 — Article 226
High Courts01 Dec 1970
LAXMI GINNING AND OIL MILLS Vs COMMISSIONER OF Income Tax, PATIALA.
Punjab And Haryana At Chandigarh · (1971) 82 ITR 958
Income Tax Act, 1922 — Section 66(1)
High Courts01 Dec 1970Allowed
Dula Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 491
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts01 Dec 1970Dismissed
Rattan Lal and Company Vs State of Punjab, etc.
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 473
Central Sales Tax (Amendment) Act, 1969 — Section 10, 3, 8, 9Central Sales Tax Act, 1956 — Section 14, 15, 2, 2(1), 3Constitution of India, 1950 — Article 14, 246, 269(1), 301, 303(1)
High Courts01 Dec 1970
Dula Singh Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 491
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 1, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 4Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts30 Nov 1970Allowed
Bhim and others Vs Harish Chander
Punjab And Haryana At Chandigarh · (1970) 11 P&H CK 0062
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12
High Courts30 Nov 1970
Piare Lal Vs Banu Mal and Another
Punjab And Haryana At Chandigarh · AIR 1971 P&H 471 : (1973) 1 ILR (P&H) 431 : (1971) RCR(Rent) 75
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts30 Nov 1970
Bhag Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1971) CriLJ 903
Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Nov 1970
Ram Sarup Malhotra Vs The Chief Commissioner and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 414
Chandigarh (Sales of Sites and Buildings) Rules, 1960 — Rule 9
High Courts27 Nov 1970
Balwant Singh and Another Vs Jagdish Singh, Cheema
Punjab And Haryana At Chandigarh · AIR 1971 P&H 474
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts27 Nov 1970Dismissed
Gurmukh Singh Vs Dr. Ranbir Singh and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 427
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 10