High Courts06 Jan 1971Allowed
S. Sant Singh Vs The Assessing Authority and Others
Punjab And Haryana At Chandigarh · (1971) 28 STC 567
Punjab General Sales Tax Act, 1948 — Section 10, 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,319 of 4,611
High Courts06 Jan 1971
Dyal Kaur Vs Ujagar Singh and Another
Punjab And Haryana At Chandigarh · AIR 1972 P&H 18 : (1973) 2 ILR (P&H) 6
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 7, Order 33 Rule 9, 115
High Courts06 Jan 1971
Commissioner of Income Tax Vs Dr. Sham Lal Narula
Punjab And Haryana At Chandigarh · (1972) 84 ITR 625
Land Acquisition Act, 1894 — Section 16, 34
High Courts06 Jan 1971Dismissed
Union of India (UOI) Vs Ram Lal, Contractor
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 19
Civil Procedure Code, 1908 (CPC) — Section 80, 9Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 35, 36
High Courts05 Jan 1971Allowed
Devi Shanker Parbhakar Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 111
High Courts05 Jan 1971Allowed
Devi Shanker Parbhakar Vs The State of Haryana etc.
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 111
Constitution of India, 1950 — Article 226, 227, 311, 311(2)Punjab Public Relations Department (Gazetted) Services, s, 1958 — Rule 10, 10(1), 9
High Courts04 Jan 1971Dismissed
Devi Chand Vs Chatar Singh, etc.
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 1
Constitution of India, 1950 — Article 226, 227Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 10, 32E, 7, 7A, 7A(2)
High Courts04 Jan 1971
Sadhu Sukh Ram Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 487 : (1973) 1 ILR (P&H) 597
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 23(3)
High Courts24 Dec 1970Dismissed
The State Bank of Patiala Vs Shri Balbir Singh and others
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0029
Societies Registration Act, 1860 — Section 6
High Courts24 Dec 1970Allowed
Hardial Singh Vs The State of Haryana, etc.
Punjab And Haryana At Chandigarh · (1975) 1 ILR (P&H) 521
Punjab Co-operative Societies Act, 1961 — Section 11, 48, 68, 69, 86
High Courts24 Dec 1970Allowed
Amar Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1971) 1 ILR (P&H) 720
Constitution of India, 1950 — Article 13(2), 14, 19, 19(1), 213Haryana Legislature Act, 1969 — Section 2, 3, 3(3)Haryana State Legislature (Delegation of Powers) Act, 1967 — Section 3, 3(2)
High Courts22 Dec 1970Allowed
Mohan Dal Mills Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1971) 28 STC 424
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 5
High Courts21 Dec 1970
Commissioner of Income Tax Vs Hans Raj and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 458 : (1972) 85 ITR 422
Income Tax Act, 1922 — Section 25(4)
High Courts19 Dec 1970
Commissioner of Income Tax (Central) Vs Vijay Kumar Behal
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 349 : (1971) 81 ITR 202
Wealth Tax Act, 1957 — Section 2
High Courts18 Dec 1970Allowed
Bata Shoe Company Pvt. Ltd Vs Chief Administrator Chandigarh and others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 567 : (1971) 73 PLR 154
Punjab State Legislature (Delegation of Powers) Act, 1951 — Section 3
High Courts18 Dec 1970Dismissed
Chetan Dass Vs Maru and Another
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 574
East Punjab Displaced Persons (Land Resettlement) Act, 1949 — Section 2, 2(1), 2(11)Punjab Security of Land Tenures Act, 1953 — Section 18, 2(3)
High Courts18 Dec 1970Dismissed
Nand Ram and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 456
Constitution of India, 1950 — Article 226, 227East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 2
High Courts17 Dec 1970Dismissed
Abdul Latif Khan Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0040
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32N
High Courts17 Dec 1970Dismissed
The Jullundur Central Co-operative Bank Ltd. Vs Gian Singh
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 453
High Courts17 Dec 1970Dismissed
Bir Bhan and another Vs Ram Lal Sharma and another
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0003
Penal Code, 1860 (IPC) — Section 448