COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,318 of 4,611

High Courts13 Jan 1971

Punjab University Vs Khalsa College, Amristar and Others

Punjab And Haryana At Chandigarh · AIR 1971 P&H 479 : (1973) 2 ILR (P&H) 117

Constitution of India, 1950 — Article 30Punjab University Act, 1947 — Section 10, 27, 27(1), 27(5), 31(1)Punjab University Rules — Rule 17

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High Courts12 Jan 1971

Jiwan Singh and Sons and Another Vs Senior Superintendent of Central Excise and Another

Punjab And Haryana At Chandigarh · (1989) 20 ECR 233 : (1979) 4 ELT 265

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High Courts12 Jan 1971

Amar Nath Vs Smt. Lakshmi Devi and others

Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 34 : (1971) 73 PLR 533

Hindu Marriage Act, 1955 — Section 9

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High Courts12 Jan 1971Dismissed

Amar Nath Vs Lakhsmi Devi, etc.

Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 34 : (1971) 73 PLR 533

Criminal Procedure Code, 1898 (CrPC) — Section 488(1)Hindu Marriage Act, 1955 — Section 9

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High Courts12 Jan 1971Allowed

Karambir Kaur Vs Kanwar Vijay Pal Singh, etc.

Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 633

Criminal Procedure Code, 1898 (CrPC) — Section 488Hindu Marriage Act, 1955 — Section 10(1), 11, 13(1), 18

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High Courts12 Jan 1971Allowed

Smt. Karambir Kaur Vs Shri Kanwar Vijay Apl Singh and another

Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 633

Hindu Marriage Act, 1955 — Section 13(1)(i)

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High Courts12 Jan 1971Allowed

Harbans Singh Vs The State

Punjab And Haryana At Chandigarh · (1971) 01 P&H CK 0006

Prevention of Corruption Act, 1947 — Section 5(2)

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High Courts12 Jan 1971Dismissed

Messrs Tip Top Drycleaners and Dyers Vs Union of India and another

Punjab And Haryana At Chandigarh · (1971) 01 P&H CK 0002

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16

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High Courts11 Jan 1971

Anand and Others Vs Kishan Chander and Another

Punjab And Haryana At Chandigarh · AIR 1971 P&H 411

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High Courts08 Jan 1971Dismissed

Nirbhai Singh Dhillon Vs Sohan Singh Bassi and Others

Punjab And Haryana At Chandigarh · (1971) 01 P&H CK 0051

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High Courts08 Jan 1971Allowed

Des Raj Vs The Treasury Officer and Assessing Authority and others

Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 631 : (1972) 74 PLR 852

Punjab Professions, Trades, Callings and Employments Taxation Act, 1956 — Section 5(b)

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High Courts08 Jan 1971

Jaisi Ram Vs Financial Commissioner, Revenue, Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1972 P&H 72 : (1973) 1 ILR (P&H) 614

Constitution of India, 1950 — Article 226, 227Punjab Tenancy Act, 1887 — Section 39(1), 39(2)

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High Courts08 Jan 1971Allowed

Des Raj Vs The Treasury Officer and Assessing Authority etc.

Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 631 : (1972) 74 PLR 852

Punjab Professions, Trades, Callings and Employments Taxation Act, 1956 — Section 5

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High Courts08 Jan 1971Allowed

Des Raj Vs The Treasury Officer and Assessing Authority, Patiala and others

Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 631 : (1972) 74 PLR 852

Punjab Professions, Trades, Callings and Employments Taxation Act, 1956 — Section 5

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High Courts08 Jan 1971Allowed

Kesar Singh Vs Tara Chand and another

Punjab And Haryana At Chandigarh · (1971) 01 P&H CK 0004

East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)

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High Courts07 Jan 1971Allowed

Jit Ram and others Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 25

Penal Code, 1860 (IPC) — Section 149, 302

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High Courts07 Jan 1971

Faqir Singh Vs Gurbachan Singh and Others

Punjab And Haryana At Chandigarh · AIR 1971 P&H 399

Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts07 Jan 1971

Jit Ram, etc. Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 25

Criminal Procedure Code, 1898 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 149, 302

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High Courts07 Jan 1971Dismissed

Vatoo Ram Vs The State of Haryana etc.

Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 602

Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 409Punjab Gram Panchayat Act, 1952 — Section 10, 102(1), 15, 25

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High Courts07 Jan 1971Dismissed

Vatoo Ram Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 602

Punjab Gram Panchayat Act, 1952 — Section 102(1)

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