High Courts16 Dec 1970Dismissed
Gurmel Singh Vs Mukhtiar Singh and Others
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0045
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,320 of 4,611
High Courts16 Dec 1970
Commissioner of Income Tax Vs Saraswati Industrial Syndicate
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 448
Income Tax Act, 1922 — Section 10(2)
High Courts16 Dec 1970Dismissed
M/S Chandra Industries Refrigeration Engineers and Manufacturers, Jullundur Vs The Punjab State
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0006
Punjab General Sales Tax Act, 1948 — Section 5(2)(a)(ii)
High Courts16 Dec 1970
COMMISSIONER OF Income Tax, PUNJAB, JAMMU AND KASHMIR AND HIMACHAL PRADESH Vs SARASWATI INDUSTRIAL SYNDICATE.
Punjab And Haryana At Chandigarh · (1972) 83 ITR 352
Income Tax Act, 1922 — Section 10(4)
High Courts15 Dec 1970Dismissed
Sohan Lal and another Vs Central Government and another
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0049
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts15 Dec 1970Dismissed
Chuni Lal Vs The state of Haryana
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0013
Punjab Land Revenue Act, 1887 — Section 42
High Courts14 Dec 1970
KARNAL KAITHAL CO-OPERATIVE TRANSPORT SOCIETY LTD. Vs COMMISSIONER OF Income Tax, PATIALA.
Punjab And Haryana At Chandigarh · (1972) 84 ITR 46
Income Tax Act, 1922 — Section 60
High Courts11 Dec 1970
Shri Brij Lal Vs Shri Jaspal Singh and others
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0009
Constitution of India, 1950 — Article 226, 227
High Courts10 Dec 1970
KAY ENGINEERING CO. Vs COMMISSIONER OF Income Tax, PATIALA.
Punjab And Haryana At Chandigarh · (1971) 82 ITR 950
Income Tax Act, 1961 — Section 154, 155, 33, 34Partnership Act, 1932 — Section 46, 48
High Courts10 Dec 1970
Chint Ram and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1971 P&H 310 : (1971) CriLJ 971 : (1971) 1 ILR (P&H) 628
Essential Commodities Act, 1955 — Section 6Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts10 Dec 1970Dismissed
Chetan Dass Vs Maru and another
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0002
Punjab Security of Land Tenures Act, 1953 — Section 18
High Courts09 Dec 1970
Avtar Singh Rangwala Vs Commissioner of Income Tax-cum-Wealth-tax
Punjab And Haryana At Chandigarh · (1972) 84 ITR 96
Wealth Tax Act, 1957 — Section 2
High Courts09 Dec 1970
Silver Screen Enterprises Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 437 : (1972) 85 ITR 578
Income Tax Act, 1961 — Section 10(2), 256(1)
High Courts07 Dec 1970
Labhu Singh and others Vs Mst. Nihal Kaur and others
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0047
Hindu Succession Act, 1956 — Section 14
High Courts07 Dec 1970Allowed
Kapoor Weaving Factory Vs The Excise and Taxation Officer, Assessing Authority
Punjab And Haryana At Chandigarh · (1971) 28 STC 576
Punjab General Sales Tax Act, 1948 — Section 7
High Courts07 Dec 1970Dismissed
State of Punjab etc. Vs Sham Lal Gupta
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 550
Arbitration Act, 1940 — Section 37Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Article 115, 120, 56, 19
High Courts07 Dec 1970Dismissed
State of Punjab and another Vs Sham Lal Gupta
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 550
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts04 Dec 1970
Surendra Nath Gupta and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 443
Constitution of India, 1950 — Article 226, 227Punjab Municipal Act, 1911 — Section 238
High Courts04 Dec 1970Allowed
Nachhttar Singh and others Vs Budh Singh and others
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0031
Pepsu Abolition of Ala Malkiyat Rights Act, 1954 — Section 3
High Courts04 Dec 1970
Sukhan Lal Vs Johri Mal and Others
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0023
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7