High Courts10 Nov 1970
Achhar Singh and Others Vs Ananti
Punjab And Haryana At Chandigarh · AIR 1971 P&H 477
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3, Order 22 Rule 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,324 of 4,611
High Courts10 Nov 1970
Kailash Devi and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1971 P&H 353
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 18, 31(2)
High Courts10 Nov 1970Dismissed
Kanwar Ranjit Singh Sandhoo Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 385
Criminal Procedure Code, 1898 (CrPC) — Section 435, 436, 437, 438, 439Penal Code, 1860 (IPC) — Section 379
High Courts09 Nov 1970
Hardev Singh and others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1970) 11 P&H CK 0056
Penal Code, 1860 (IPC) — Section 302
High Courts09 Nov 1970
Gurdial Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 317
Punjab Passengers and Goods Taxation Act, 1952 — Section 22, 4Punjab Passengers and Goods Taxation Rules, 1952 — Rule 9Punjab Reorganisation Act, 1966 — Section 74
High Courts09 Nov 1970
Kailash Chand and Another Vs Nand Lal Putla and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 372
Arbitration Act, 1940 — Section 33, 6, 8
High Courts09 Nov 1970Allowed
Badlu Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 377
Constitution of India, 1950 — Article 226, 227East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(4), 41(1), 41(3), 42Punjab Chaukidara Rules, 1976 — Rule 11, 42
High Courts09 Nov 1970Allowed
Badlu Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 377
Constitution of India, 1950 — Article 226, 227
High Courts05 Nov 1970
Baishno Dass Kishori Lall Bhalla Vs The Commissioner of Income Tax Punjab
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 311
Income Tax Act, 1922 — Section 14(2), 15B, 15G, 17, 17(3)
High Courts05 Nov 1970
The Malwa Bus Service Private Ltd. Vs The State Transport Commissioner, Punjab at Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 466
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 43
High Courts05 Nov 1970
Commissioner of Income Tax Vs Piara Singh
Punjab And Haryana At Chandigarh · (1972) 83 ITR 678
Income Tax Act, 1922 — Section 10(1)
High Courts05 Nov 1970
COMMISSIONER OF Income Tax, PATIALA Vs PIARA SINGH. [1971] 82 I. T. R. (SH. N.) 27.
Punjab And Haryana At Chandigarh · (1972) 83 ITR 678
Lands Customs Act, 1924 — Section 5
High Courts04 Nov 1970Allowed
T.S. Shergil, etc. Vs The State of Punjab, etc.
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 300
Motor Vehicles Act, 1939 — Section 61(1)Punjab Municipal Act, 1911 — Section 241, 242, 5, 61, 61(2)
High Courts04 Nov 1970Allowed
Shiv Charan Das Vs The Controller of Estate Duty
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 361
Estate Duty Act, 1953 — Section 14, 14(1), 15, 33, 9(1)General Clauses Act, 1897 — Section 13
High Courts04 Nov 1970Allowed
Gursewak Singh and Others Vs Vice-Chancellor, Guru Nanak University and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 306
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2, Order 19 Rule 2(1), 133, 133(1), 133(3)Constitution of India, 1950 — Article 133, 163, 226Salaries and allowances of Ministers Act, 1952 — Section 2
High Courts04 Nov 1970Dismissed
T. S. Shergil and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 300
Punjab Municipal Act, 1911 — Section 241
High Courts04 Nov 1970
Shiv Charan Das Vs The Controller of Estate Duty, Patiala
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 361
Estate Duty Act, 1953 — Section 9(2)
High Courts28 Oct 1970
Shallo Devi and Another Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 325
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Transfer of Property Act, 1882 — Section 53
High Courts28 Oct 1970Dismissed
National Motors Vs The Punjab State
Punjab And Haryana At Chandigarh · (1971) 28 STC 442
Punjab General Sales Tax Act, 1948 — Section 10, 21, 22
High Courts28 Oct 1970
Piare Lal Khushbakhat Rai Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1971) 27 STC 398
Punjab General Sales Tax Act, 1948 — Section 22, 23