COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,325 of 4,611

High Courts28 Oct 1970

Tuhi Ram Sharma Vs Prithvi Singh and Another

Punjab And Haryana At Chandigarh · AIR 1971 P&H 297 : (1971) 1 ILR (P&H) 353

Constitution of India, 1950 — Article 226, 320(3)Haryana Agricultural Services Class II Rules, 1947 — Rule 7Punjab Civil Services Rules — Rule 3.11, 3.12, 3.13, 3.14

Read judgment

High Courts26 Oct 1970

Karta Ram Mansa Ram and Another Vs Om Parkash Hirda Ram

Punjab And Haryana At Chandigarh · AIR 1971 P&H 423 : (1971) 1 ILR (P&H) 244

Read judgment

High Courts26 Oct 1970

State Bank of India, Ambala City Vs Brij Mohan Lal and Others

Punjab And Haryana At Chandigarh · AIR 1971 P&H 358

Civil Procedure Code, 1908 (CPC) — Section 100, 96Provincial Insolvency Act, 1920 — Section 4, 68

Read judgment

High Courts26 Oct 1970

Munshi and Others Vs Krishnan and Others

Punjab And Haryana At Chandigarh · AIR 1971 P&H 404

Limitation Act, 1908 — Article 142 , 144

Read judgment

High Courts26 Oct 1970

Harichand and Others Vs Bachan Kaur and Others

Punjab And Haryana At Chandigarh · AIR 1971 P&H 355

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Evidence Act, 1872 — Section 76

Read judgment

High Courts25 Oct 1970

Gurdial Singh Vs Balwinder Singh and others

Punjab And Haryana At Chandigarh · (1970) 10 P&H CK 0042

Court Fees Act, 1870 — Section 7(iv)(c)

Read judgment

High Courts21 Oct 1970

Commissioner of Income Tax Vs Sardar Singh Sachdeva

Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 285 : (1972) 86 ITR 387

Banking Companies Act, 1949 — Section 17Income Tax Act, 1922 — Section 10(2), 22(3), 66(1)

Read judgment

High Courts21 Oct 1970

Ram Saran Vs Deep Chand and others

Punjab And Haryana At Chandigarh · (1970) 10 P&H CK 0028

Criminal Procedure Code, 1898 (CrPC) — Section 145

Read judgment

High Courts21 Oct 1970

Banarsi Dass and Others Vs Ram Rakhi

Punjab And Haryana At Chandigarh · AIR 1971 P&H 360

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 7, 115

Read judgment

High Courts20 Oct 1970

Commissioner of Income Tax Vs Ferozepur Ice Manufacturers' Association

Punjab And Haryana At Chandigarh · (1972) 84 ITR 607

Income Tax Act, 1922 — Section 26A, 66Partnership Act, 1932 — Section 4

Read judgment

High Courts20 Oct 1970Dismissed

Watan Singh Giani Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 281 : (1971) 73 PLR 828

Constitution of India, 1950 — Article 226, 227

Read judgment

High Courts20 Oct 1970Dismissed

Watan Singh Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 281 : (1971) 73 PLR 828

Punjab Co-operative Societies Act, 1961 — Section 26A(2)

Read judgment

High Courts19 Oct 1970

Virsa Singh and Others Vs Biswa Nath Bhalla and Others

Punjab And Haryana At Chandigarh · AIR 1971 P&H 362

Evidence Act, 1872 — Section 50

Read judgment

High Courts19 Oct 1970

Bachan Ram and Others Vs The Gram Panchayat Jonda and Others

Punjab And Haryana At Chandigarh · AIR 1971 P&H 243

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 9Limitation Act, 1963 — Article 121

Read judgment

High Courts19 Oct 1970

Commissioner of Income Tax Vs Bipan Lal Kuthiala

Punjab And Haryana At Chandigarh · (1970) 10 P&H CK 0021

Income Tax Act, 1922 — Section 28(1), 28(3)Income Tax Act, 1961 — Section 271, 271(2), 274, 274(1)

Read judgment

High Courts15 Oct 1970

Dalip Singh and Others Vs Uttam Sigh

Punjab And Haryana At Chandigarh · AIR 1971 P&H 329

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Evidence Act, 1872 — Section 101, 104, 39

Read judgment

High Courts15 Oct 1970

Sukhbir Vs Purna Nand Verma

Punjab And Haryana At Chandigarh · AIR 1971 P&H 464

Punjab Courts Act, 1918 — Section 39(3)

Read judgment

High Courts15 Oct 1970

Deva Singh Vs The Kurukshetra University, Karnal and Another

Punjab And Haryana At Chandigarh · AIR 1971 P&H 340 : (1973) 1 ILR (P&H) 85

Constitution of India, 1950 — Article 226, 29(2)Kurukshetra University Act, 1956 — Section 15, 16(1), 5

Read judgment

High Courts15 Oct 1970Dismissed

Ganesh Trading Company Vs The State of Haryana and Another

Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 270

Central Provinces and Berar Sales Tax Act, 1947 — Section 6Punjab General Sales Tax Act, 1948 — Section 2, 5(2)

Read judgment

High Courts14 Oct 1970

Commissioner of Income Tax Vs Textile Manufacturers' Association

Punjab And Haryana At Chandigarh · (1970) 10 P&H CK 0020

Income Tax Act, 1922 — Section 4(3)

Read judgment