High Courts11 Sept 1981
Siri Krishan Jindal Vs Registrar (Deputy Commissioner), District Patiala and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 266
Registration Act, 1908 — Section 58, 59, 61Stamp Act, 1899 — Article 23, 40 , 64
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,143 of 4,611
High Courts10 Sept 1981Dismissed
Shri R.A. Boga and another Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1981) 09 P&H CK 0029
Constitution of India, 1950 — Article 226, 227
High Courts10 Sept 1981
Harbhagan Kaur Vs Bhagwant Singh
Punjab And Haryana At Chandigarh · AIR 1982 P&H 208
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Hindu Marriage Act, 1955 — Section 13(1), 9
High Courts09 Sept 1981Allowed
Mahla Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1981) 09 P&H CK 0041
Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts09 Sept 1981
Gauri Shankar Verma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 100
Constitution of India, 1950 — Article 12, 15
High Courts08 Sept 1981
Bachan Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (1982) PLJ 35 : (1984) RRR 250
High Courts04 Sept 1981
Vardman Spinning and General Mills Ltd. Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1981) 8 ELT 911
Constitution of India, 1950 — Article 14, 226Customs Act, 1962 — Section 58(1), 58(2)
High Courts03 Sept 1981
L.D. Arora Vs Sushila Devi and Another
Punjab And Haryana At Chandigarh · AIR 1982 P&H 105 : (1981) 2 RCR(Rent) 698 : (1981) 2 RCR(Rent) 423
Civil Procedure Code, 1908 (CPC) — Section 35East Punjab Urban Rent Restriction Act, 1949 — Section 16
High Courts03 Sept 1981
Lakhi Mal Vs Manak Lal
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 477 : (1984) PLJ 440 : (1984) RRR 55
High Courts02 Sept 1981
Punjab Rubber and Allied Industries and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1983) 12 ELT 54
Constitution of India, 1950 — Article 226, 227
High Courts01 Sept 1981Allowed
Gurdial Singh Vs Ram Singh Sachdeva
Punjab And Haryana At Chandigarh · (1981) 2 RCR(Rent) 400
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts01 Sept 1981
Umrao Singh and Others Vs Mehar Chand and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 91 : (1982) 2 ILR (P&H) 1
Constitution of India, 1950 — Article 226Punjab Gram Panchayat Act, 1952 — Section 13, 5, 5(1)Punjab Reorganisation Act, 1966 — Section 88
High Courts28 Aug 1981
Hari Shankar Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1982) PLJ 21 : (1984) RRR 234
High Courts27 Aug 1981
Balwinder Singh and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1981) 08 P&H CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Aug 1981Dismissed
Jay Karan Vs Bhim Sain
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 644
Evidence Act, 1872 — Section 73
High Courts26 Aug 1981
Pritam Singh Gill Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 228
Constitution of India, 1950 — Article 12, 226
High Courts26 Aug 1981
Baba Badri Dass Vs Dharma and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 255 : (1982) 1 ILR (P&H) 491
Constitution of India, 1950 — Article 226, 227Punjab Security of Land Tenures Act, 1953 — Section 9(1)
High Courts25 Aug 1981Allowed
Nar Singh Dass Khosla Vs Union of India and Others
Punjab And Haryana At Chandigarh · (1981) 08 P&H CK 0040
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
High Courts25 Aug 1981
Natha Singh Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 38 : (1984) 55 CompCas 721
Motor Vehicles Act, 1939 — Section 102, 96Succession Act, 1925 — Section 306
High Courts25 Aug 1981
Amin Chand and Others Vs Gian Chand and Another
Punjab And Haryana At Chandigarh · AIR 1982 P&H 31 : (1981) 2 RCR(Rent) 346
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)