COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,144 of 4,611

High Courts24 Aug 1981Allowed

Gajjan Ram Vs Divisional Canal Officer, Abohar Division, Abohar, Tesil Fazilka, Distt. Ferozepore and Others

Punjab And Haryana At Chandigarh · (1981) 08 P&H CK 0002

Northern India Canal and Drainage Act, 1873 — Section 30A

High Courts21 Aug 1981

Karam Singh Vs Jagta and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 51

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25

High Courts20 Aug 1981Dismissed

Ram Kishan Vs Harjinder Singh and others

Punjab And Haryana At Chandigarh · (1981) 08 P&H CK 0042

East Punjab Urban Rent Restriction Act, 1949 — Section 2(i)

High Courts19 Aug 1981

Commissioner of Income Tax Vs Khem Chand Bahadur Chand

Punjab And Haryana At Chandigarh · (1981) 25 CTR 359 : (1982) 134 ITR 65

Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 36(1), 37(2), 37(2A), 37(2B)

High Courts19 Aug 1981

Avtar Singh Vs Punjab State and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 294

Land Acquisition Act, 1894 — Section 18, 4, 9(3)

High Courts19 Aug 1981

Union of India and Another Vs Jagwant Singh

Punjab And Haryana At Chandigarh · AIR 1982 P&H 23 : (1981) 2 RCR(Rent) 323

East Punjab Urban Rent Restriction Act, 1949 — Section 13Transfer of Property Act, 1882 — Section 106

High Courts17 Aug 1981

Rukum-Ud-Din Vs Dharam Pal

Punjab And Haryana At Chandigarh · (1982) PLJ 13 : (1984) RRR 225

High Courts17 Aug 1981

State of Haryana and Others Vs Chandgi

Punjab And Haryana At Chandigarh · AIR 1982 P&H 262

Haryana Ceiling on Land Holdings Act, 1972 — Section 8

High Courts17 Aug 1981Dismissed

Kewal Krishan Vs Smt. Janki Devi

Punjab And Haryana At Chandigarh · (1981) 2 RCR(Rent) 336

East Punjab Urban Rent Restriction Act, 1949 — Section 3(3)(a)(i)(e)

High Courts17 Aug 1981Allowed

Jaswant Rai Vs Nazir Singh

Punjab And Haryana At Chandigarh · (1981) 2 RCR(Rent) 383

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29

High Courts17 Aug 1981Allowed

Jinder Singh alias Rajinder Singh Vs Naib Singh and Others

Punjab And Haryana At Chandigarh · (1981) 08 P&H CK 0006

High Courts14 Aug 1981

Mehar Chand and Another Vs Tilak Raj Girdhar

Punjab And Haryana At Chandigarh · AIR 1982 P&H 144 : (1981) 2 RCR(Rent) 333 : (1981) 2 RCR(Rent) 657 : (1982) 2 RCR(Rent) 15

High Courts14 Aug 1981

Murari Vs Pehlad and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 96

High Courts14 Aug 1981

Court on its own Motion Vs Comrade Ram Piara

Punjab And Haryana At Chandigarh · (1986) 1 ILR (P&H) 1 : (1986) 1 RCR(Criminal) 372

High Courts13 Aug 1981Allowed

Nathu Ram and Others Vs Jug Lal (Died) and represented by his L.R.S. Atma Ram

Punjab And Haryana At Chandigarh · (1981) 08 P&H CK 0041

High Courts13 Aug 1981

Smt. Tarawanti and Others Vs Gurmel Singh and Others

Punjab And Haryana At Chandigarh · (1983) 54 CompCas 269

Motor Vehicles Act, 1939 — Section 95

High Courts12 Aug 1981Dismissed

Inder Singh and another Vs Amar Singh and others

Punjab And Haryana At Chandigarh · (1981) 08 P&H CK 0012

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3

High Courts11 Aug 1981Dismissed

Baldev Raj Vs Joginder Singh Ahluwalia and Others

Punjab And Haryana At Chandigarh · (1981) 2 RCR(Rent) 286

High Courts10 Aug 1981

Hari Chand and Another Vs Banwari Lal and Another

Punjab And Haryana At Chandigarh · AIR 1981 P&H 352 : (1981) 2 RCR(Rent) 269

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 4, 141, 2(11)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2

High Courts10 Aug 1981Dismissed

Nand Kishore Vs State of Punjab Ors.

Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 457