High Courts10 Aug 1981Dismissed
Smt. Dhanesh Bala Vs Sewa Ram etc.
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 643
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,145 of 4,611
High Courts07 Aug 1981
Daulat Ram Vs Chhaju Ram (Deceased) Represented by his L.Rs.
Punjab And Haryana At Chandigarh · (1982) PLJ 42 : (1984) RRR 253
High Courts07 Aug 1981Allowed
Ram Parkash Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1981) 08 P&H CK 0005
Prevention of Food Adulteration Act, 1954 — Section 7
High Courts06 Aug 1981Allowed
M/s Uttam Singh Inderjit Singh Vs Ram Gopal Kalia
Punjab And Haryana At Chandigarh · (1982) 1 RCR(Rent) 485
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts06 Aug 1981Allowed
Smt. Santosh Kumari Vs Jaswant Rai
Punjab And Haryana At Chandigarh · (1981) 08 P&H CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts04 Aug 1981
Jagdish Rai and Others Vs Dalip Singh and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 146
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts04 Aug 1981
Sardul Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1981) ILR (P&H) 487 : (1981) PLJ 400 : (1986) RRR 434
High Courts04 Aug 1981
Mahabir Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1981) PLJ 590 : (1986) RRR 428
High Courts04 Aug 1981Allowed
Smt. Poonam Batra Vs Sh. Darshan Singh
Punjab And Haryana At Chandigarh · (1981) 08 P&H CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Aug 1981Allowed
Charan Das and Others Vs The State of Punjab etc.
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 655
High Courts04 Aug 1981Dismissed
Jaswant Singh Vs Additional Director, Consolidation of Holdings and Another
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 656
High Courts03 Aug 1981Dismissed
Bhal Singh Vs The Director of Panchayats etc.
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 653
Punjab Gram Panchayat Act, 1952 — Section 102(2)
High Courts03 Aug 1981
Lehna Singh and others Vs Ram Singh and others
Punjab And Haryana At Chandigarh · (1981) PLJ 470 : (1986) RRR 437
High Courts31 Jul 1981Allowed
Wassan Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 523
Constitution of India, 1950 — Article 226
High Courts31 Jul 1981Allowed
Jai Lal Vs Deputy Commissioner-Cum Collector
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 640
Punjab Gram Panchayat Act, 1952 — Section 105(2)Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts30 Jul 1981
Gram Panchayat Sammewali Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 497
Constitution of India, 1950 — Article 226, 227
High Courts30 Jul 1981Dismissed
Daya Wanti and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1982) 1 ILR (P&H) 482
High Courts29 Jul 1981Dismissed
Om Parkash Vs Data Ram
Punjab And Haryana At Chandigarh · (1981) 07 P&H CK 0032
Stamp Act, 1899 — Section 35
High Courts29 Jul 1981
Harbhajan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 140 : (1982) 1 ILR (P&H) 473
Punjab Police Rules, 1934 — Rule 19.14
High Courts29 Jul 1981Allowed
Gram Panchayat Sabha Dhade Vs Mahant Pritam Singh
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 646
Land Acquisition Act, 1894 — Section 11, 30, 4