High Courts28 Jul 1981Allowed
Ravdeep Kaur Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 343
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,146 of 4,611
High Courts28 Jul 1981
Narain Singh Vs Bakson Laboratories and Another
Punjab And Haryana At Chandigarh · AIR 1982 P&H 55 : (1982) 1 ILR (P&H) 462 : (1981) 2 RCR(Rent) 237
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts28 Jul 1981
Commissioner of Income Tax, Patiala Vs Patram Dass Raja Ram Beri
Punjab And Haryana At Chandigarh · AIR 1982 P&H 1 : (1982) 1 ILR (P&H) 162
Central Sales Tax Act, 1956 — Section 9Constitution of India, 1950 — Article 20(1)Criminal Procedure Code, 1973 (CrPC) — Section 37(1), 46, 63
High Courts27 Jul 1981
Swaran Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1981) PLJ 436 : (1986) RRR 435
High Courts27 Jul 1981Dismissed
Shri R.K. Dhir, PCS Estate/Officer Urban Estates Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 505
High Courts24 Jul 1981Allowed
National Insurance Co. Ltd. and Another Vs Mrs. Sarla R. Gupta and Others
Punjab And Haryana At Chandigarh · (1982) ACJ 40
High Courts24 Jul 1981
Banwari and another Vs Mohab Singh and others
Punjab And Haryana At Chandigarh · (1982) PLJ 24 : (1984) RRR 237
High Courts24 Jul 1981
National Insurance Co. Ltd., (Unit Calendonian) New Delhi-I and Another Vs Mrs. Sarla Gupta and Others
Punjab And Haryana At Chandigarh · (1982) ACJ 40
High Courts23 Jul 1981
Rati Ram and Another Vs Shiv Charan and Others
Punjab And Haryana At Chandigarh · AIR 1981 P&H 376 : (1982) 1 ILR (P&H) 153
Hindu Succession Act, 1956 — Section 20
High Courts22 Jul 1981
Sardara Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 510
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42East Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949 — Rule 18, 8
High Courts22 Jul 1981
Balwant Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1981) PLJ 434 : (1985) RRR 467
High Courts21 Jul 1981
Hem Singh (died) Represented by L.Rs. Vs Mehnga Singh and others
Punjab And Haryana At Chandigarh · (1982) PLJ 15 : (1984) RRR 226
High Courts21 Jul 1981
Sardara and others Vs Karam Singh and others
Punjab And Haryana At Chandigarh · (1982) PLJ 30 : (1984) RRR 245
High Courts21 Jul 1981
Abhey Ram and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 545
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32D(2), 32MM, 32P
High Courts20 Jul 1981Dismissed
Nazar Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 638
Constitution of India, 1950 — Article 226, 227Northern India Canal and Drainage Act, 1873 — Section 20, 30A, 30B, 30C, 30D
High Courts20 Jul 1981Dismissed
Mahla Singh Vs The Superintending Engineer (Canal) and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 507
Northern India Canal and Drainage Rules, 1873 — Rule 79
High Courts17 Jul 1981
Ram Rakhi and Others Vs The Land Acquisition Tribunal and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 509
High Courts16 Jul 1981
Hari Vs Phola
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 641
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 59
High Courts16 Jul 1981Dismissed
Hoshiarpur Azad Transporters P. Ltd. Vs Hoshiarpur Express Transport Co.
Punjab And Haryana At Chandigarh · (1983) 54 CompCas 254
Companies Act, 1956 — Section 108
High Courts16 Jul 1981
Mohinder Singh Vs The Collector, Karnal and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 43
Punjab Land Revenue Act, 1887 — Section 3(8)