High Courts24 Sept 1981
Mathura Dass Kundal Lal Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1982) 1 ILR (P&H) 486 : (1982) 50 STC 103
Punjab General Sales Tax Act, 1948 — Section 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,142 of 4,611
High Courts24 Sept 1981
Ram Kishan and Another Vs Chiranji and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 88
High Courts24 Sept 1981Allowed
Smt. Manoram Sharma Vs Sh. Baldev Chand Jagota
Punjab And Haryana At Chandigarh · (1981) 09 P&H CK 0001
High Courts23 Sept 1981
Gram Sabha, Village Rania and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 89
Punjab Municipal Act, 1911 — Section 5(1), 5(3)
High Courts22 Sept 1981
Highway Motors Private Limited Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1982) 51 STC 133
Punjab General Sales Tax Act, 1948 — Section 11A, 20, 21, 21A, 21B
High Courts21 Sept 1981
Des Raj Vs Jagdish Kaur
Punjab And Haryana At Chandigarh · AIR 1982 P&H 64 : (1981) 2 RCR(Rent) 602 : (1981) 2 RCR(Rent) 483
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts18 Sept 1981
Hari Ram Paras Ram and Others Vs State of Haryana, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 108 : (1982) 1 ILR (P&H) 317
Constitution of India, 1950 — Article 14, 19, 19(1), 31(2)Essential Commodities Act, 1955 — Section 3, 3(2), 3(3, 3(3)
High Courts17 Sept 1981
Kiran Cinema Patti Vs The Sub-Divisional Officer (Civil) Patti, District Amritsar and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 193
Constitution of India, 1950 — Article 226, 227Punjab Municipal Act, 1911 — Section 237, 84
High Courts16 Sept 1981
Umrao Vs Har Datt and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 66
Limitation Act, 1963 — Article 110, 113, 65
High Courts16 Sept 1981
Jaswant Singh Multani Vs Sub-Divisional Officer (Civil) and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 69 : (1982) 2 ILR (P&H) 20
Punjab Gram Panchayat Act, 1952 — Section 4Punjab Municipal Act, 1911 — Section 244
High Courts16 Sept 1981
Hardwari Lal Vs G.D. Tapase and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 439 : (1982) 1 ILR (P&H) 223
Maharshi Dayanand University Act, 1975 — Section 9University Grants Commission Act, 1956 — Section 12
High Courts15 Sept 1981Allowed
Sudesh Kumar Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1981) 09 P&H CK 0038
Opium Act, 1878 — Section 9
High Courts15 Sept 1981
Punjab National Bank Vs Laxmi Chand Sunder Dass and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 48 : (1982) 1 ILR (P&H) 216
Punjab Courts (Amendment) Act, 1980 — Section 3, 3(3)Punjab Courts Act, 1918 — Section 39, 39(1)
High Courts14 Sept 1981Dismissed
M/s Matchless Beauty Corner and another Vs Smt. Devinder Kaur
Punjab And Haryana At Chandigarh · (1982) 1 RCR(Rent) 121
East Punjab Urban Rent Restriction Act, 1949 — Section 3
High Courts14 Sept 1981Allowed
Shanti Devi Vs Maya Devi and others
Punjab And Haryana At Chandigarh · (1982) 1 RCR(Rent) 106
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(iv)
High Courts14 Sept 1981
Himalaya Transport Syndicate (Pvt.) Ltd. Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1983) 140 ITR 1021
Income Tax Act, 1961 — Section 148, 264
High Courts11 Sept 1981
Hira Singh Vs Commissioner of Wealth-tax and Another
Punjab And Haryana At Chandigarh · (1981) 25 CTR 101
Wealth Tax Act, 1957 — Section 14, 17, 18(1), 18B(1)
High Courts11 Sept 1981
Nand Lal Vs Tax Recovery Officer, Range-II and Another
Punjab And Haryana At Chandigarh · (1982) 30 CTR 327 : (1982) 135 ITR 176
Income Tax Act, 1961 — Section 189(3)
High Courts11 Sept 1981
HIRA SINGH Vs COMMISSIONER OF WEALTH-TAX, PATIALA, AND ANOTHER.
Punjab And Haryana At Chandigarh · (1982) 25 CTR 101 : (1982) 134 ITR 438
High Courts11 Sept 1981
Atma Ram Vs Kala Wati
Punjab And Haryana At Chandigarh · AIR 1982 P&H 83 : (1982) 1 ILR (P&H) 207
Hindu Marriage Act, 1955 — Section 13(IA), 23, 23(1), 7, 9