High Courts12 Oct 1981
Teja Singh Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1990) PLJ 610 : (1991) 1 RRR 164
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,141 of 4,611
High Courts12 Oct 1981
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1982) CriLJ 2201
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313
High Courts09 Oct 1981
Gurdev Singh and Others Vs Kehar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 289
High Courts09 Oct 1981
Siri Kishan and Others Vs Mem Chand
Punjab And Haryana At Chandigarh · AIR 1982 P&H 188 : (1982) 2 ILR (P&H) 209
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 30, 9
High Courts05 Oct 1981
Dharam Chand Vs Mathura Dass
Punjab And Haryana At Chandigarh · AIR 1982 P&H 224 : (1981) 2 RCR(Rent) 486
East Punjab Urban Rent Restriction Act, 1949 — Section 11, 13(2)
High Courts05 Oct 1981Allowed
Gram Panchayat of Village Kaila Bandar Vs Commissioner, Patiala Division Patiala and another
Punjab And Haryana At Chandigarh · (1981) 10 P&H CK 0017
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts05 Oct 1981
Milkhi Ram Vs Kewal Singh and Another
Punjab And Haryana At Chandigarh · AIR 1982 P&H 292
High Courts01 Oct 1981
Prithipal Singh Vs Magh Singh and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 137
Civil Procedure Code, 1908 (CPC) — Section 92Punjab Courts Act, 1918 — Section 21, 76
High Courts01 Oct 1981Allowed
Jarnail Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1981) 10 P&H CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts30 Sept 1981
Mata Din Vs Additional District Judge, Narnaul and others
Punjab And Haryana At Chandigarh · (1982) PLJ 48 : (1984) RRR 261
High Courts30 Sept 1981
Shakuntala Devi Vs Amar Nath
Punjab And Haryana At Chandigarh · AIR 1982 P&H 221
Evidence Act, 1872 — Section 32Hindu Marriage Act, 1955 — Section 11, 12, 3, 4, 5
High Courts30 Sept 1981Allowed
M/s Hyderabad Asbastos Cement Products., Ltd. Ballabgarh Vs The Regional Director, E.S.I. Corporation, Chandigarh and others
Punjab And Haryana At Chandigarh · (1981) 09 P&H CK 0007
Employees State Insurance Act, 1948 — Section 2(22)
High Courts29 Sept 1981Allowed
Sh. Madan Mohan Aggarwal Vs Smt. Mansadevi and others
Punjab And Haryana At Chandigarh · (1981) 09 P&H CK 0036
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Sept 1981
S. Tarlok Singh Vs Sewa Singh
Punjab And Haryana At Chandigarh · AIR 1982 P&H 251 : (1982) 2 ILR (P&H) 239 : (1982) 1 RCR(Rent) 690
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29Evidence Act, 1872 — Section 116
High Courts29 Sept 1981Allowed
Rustam, etc. Vs The Financial Commissioner, etc.
Punjab And Haryana At Chandigarh · (1981) 09 P&H CK 0013
Evidence Act, 1872 — Section 20
High Courts28 Sept 1981Allowed
Madan Lal and others Vs Dil Singh
Punjab And Haryana At Chandigarh · (1981) 09 P&H CK 0039
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Sept 1981Allowed
Ram Singh and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1981) 09 P&H CK 0014
Northern India Canal and Drainage Act, 1873 — Section 3(2)
High Courts24 Sept 1981Allowed
Paras Ram Vs Kamlesh
Punjab And Haryana At Chandigarh · AIR 1982 P&H 60 : (1982) 2 ILR (P&H) 33
Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts24 Sept 1981
Martha A.J. Brown Vs Amrit Jasper Brown and Another
Punjab And Haryana At Chandigarh · AIR 1982 P&H 164
Divorce Act, 1869 — Section 10, 17
High Courts24 Sept 1981
Veena James Vs Kewal Krishna James
Punjab And Haryana At Chandigarh · AIR 1982 P&H 47
Divorce Act, 1869 — Section 17, 18