COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,140 of 4,611

High Courts30 Oct 1981

Phula Singh Vs Gram Panchayat, Sheron and Another

Punjab And Haryana At Chandigarh · AIR 1982 P&H 204

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Punjab Gram Panchayat Act, 1952 — Section 82

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High Courts29 Oct 1981Allowed

Kailash Nath Mehte Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · (1981) 10 P&H CK 0032

Punjab Land Revenue Act, 1887 — Section 88

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High Courts29 Oct 1981Allowed

Grover Brothers Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1982) 49 STC 224

Punjab General Sales Tax Act, 1948 — Section 20

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High Courts29 Oct 1981Dismissed

Naranjan Singh Vs Edward Ganj Public Welfare Association and Others

Punjab And Haryana At Chandigarh · (1983) 54 CompCas 330

Companies Act, 1956 — Section 397, 398

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High Courts23 Oct 1981

Ishar Dass Vs State of Punjab

Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 101 : (1982) PLJ 16 : (1986) RRR 165

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High Courts22 Oct 1981Dismissed

Employees State Insurance Corporation Vs M/s Triplex Dry Cleaner, G.T. Road Jullundur and another

Punjab And Haryana At Chandigarh · (1981) 10 P&H CK 0028

Employees State Insurance Act, 1948 — Section 2(12)Factories Act, 1948 — Section 2(k)

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High Courts22 Oct 1981

Sis Ram Vs Sukh Lal and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 185

Limitation Act, 1908 — Article 148Transfer of Property Act, 1882 — Section 92

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High Courts22 Oct 1981Allowed

Devi Dayal Vs Manohar Lal

Punjab And Haryana At Chandigarh · (1981) 10 P&H CK 0007

Specific Relief Act, 1877 — Section 15

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High Courts22 Oct 1981Allowed

Doctor Parshotam Kumar Mittal Vs Punjab Public Service Commission, Patiala and others

Punjab And Haryana At Chandigarh · (1981) 10 P&H CK 0001

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High Courts21 Oct 1981Dismissed

Sultan and another Vs Shaym Lal and another

Punjab And Haryana At Chandigarh · (1981) 10 P&H CK 0033

Punjab Pre-emption Act, 1913 — Section 15(1)(c)

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High Courts21 Oct 1981Dismissed

S.S. Marwah Vs The Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 234

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 5, 9Constitution of India, 1950 — Article 226, 227, 233

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High Courts21 Oct 1981

Amarjit Singh and Another Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1982) CriLJ 523

Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 457, 482Penal Code, 1860 (IPC) — Section 148, 149, 307, 342, 364

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High Courts21 Oct 1981Allowed

Jhalla Ram Vs Gram Sabha Kosli and another

Punjab And Haryana At Chandigarh · (1981) 10 P&H CK 0003

Punjab Gram Panchayat Act, 1952 — Section 21

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High Courts20 Oct 1981

Commissioner of Income Tax Vs Om Parkash Bidhi Chand

Punjab And Haryana At Chandigarh · (1982) 27 CTR 6 : (1983) 141 ITR 750

Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 185(1)

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High Courts20 Oct 1981Allowed

Sardar Singh Vs Punjab Wakf Board, Ambala Cantt

Punjab And Haryana At Chandigarh · (1981) 10 P&H CK 0002

Administration of Evacuee Property Act, 1950 — Section 11

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High Courts19 Oct 1981

Virochan Vs Ram Saran Dass

Punjab And Haryana At Chandigarh · (1982) CriLJ 1219 : (1982) 2 ILR (P&H) 227

Constitution of India, 1950 — Article 136Contempt of Courts Act, 1971 — Section 2

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High Courts16 Oct 1981

Bhim Sain Vs Laxmi Narain

Punjab And Haryana At Chandigarh · AIR 1982 P&H 155 : (1982) 2 ILR (P&H) 219 : (1981) 2 RCR(Rent) 527

East Punjab Urban Rent Restriction Act, 1949 — Section 13Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)

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High Courts15 Oct 1981

Jogi Ram Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (1982) PLJ 71 : (1985) RRR 294

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High Courts14 Oct 1981

Union of India and Others Vs Arshad

Punjab And Haryana At Chandigarh · AIR 1982 P&H 106

Administration of Evacuee Property Act, 1950 — Section 2, 7, 7(3)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 20, 28

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High Courts12 Oct 1981Allowed

Charan Singh and others Vs The State of Punjab and another

Punjab And Haryana At Chandigarh · (1981) 10 P&H CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 107

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