High Courts25 Nov 1981
Inderjit and Co. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1982) 51 STC 22
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,138 of 4,611
High Courts25 Nov 1981
Puran Singh Vs Ram Lok and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 162
Hindu Succession Act, 1956 — Section 14(1)
High Courts25 Nov 1981Allowed
Shibhu Metal Works Vs The Regional Director, Employees State Insurance Corporation and Another
Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 389
Employees State Insurance Act, 1948 — Section 2, 2(13), 2(17), 2(9)Factories Act, 1948 — Section 18, 19, 2(1), 20, 4
High Courts24 Nov 1981Dismissed
Jai Parshad Vs Ram Singh and others
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0008
High Courts23 Nov 1981Allowed
Bhagwant Singh Vs Karam Chand and others
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0011
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts23 Nov 1981Dismissed
Prem Singh Devi Ditia Mal Vs Municipal Committee, Kaithal and another
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0001
Punjab Municipal Act, 1911 — Section 65
High Courts20 Nov 1981
Jagir Singh Vs Baboo Singh and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 202
Hindu Succession Act, 1956 — Section 14(2)
High Courts19 Nov 1981Dismissed
Ravinder Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Nov 1981Dismissed
Smt. Ram Kanta Vs Financial Commissioner (Revenue) Haryana at Chandigarh and others
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0040
High Courts18 Nov 1981
Amar Singh Vs Tej Ram and Another
Punjab And Haryana At Chandigarh · AIR 1982 P&H 282
Evidence Act, 1872 — Section 57, 57(1)Hindu Adoptions and Maintenance Act, 1956 — Section 10, 12, 16
High Courts17 Nov 1981Dismissed
Agya Puri (Deceased) Chela Albel, Puri Mahant and Mohtam Smadh Alakh Puri Sadh Sanayasi Vs Nahar Puri Karnail Puri
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0044
High Courts17 Nov 1981
Gurmail Singh Vs Surjit Kaur
Punjab And Haryana At Chandigarh · AIR 1983 P&H 289
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 8 Rule 3
High Courts13 Nov 1981Dismissed
Manju Vs Allah Dia and another
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0043
High Courts13 Nov 1981
Thoru Ram Vs Under Secretary Development (I) Co-operative Department, Punjab and others
Punjab And Haryana At Chandigarh · (1982) PLJ 40 : (1984) RRR 255
High Courts13 Nov 1981Dismissed
M/s New Cotton Mills Narwana Vs The Sales Tax Tribunal Haryana and others
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0017
Punjab General Sales Tax Act, 1948 — Section 5(2)(a)(ii)
High Courts13 Nov 1981
Shrimati Urmila Devi Gupta Vs The Municipal Committee, Faridabad and others
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0014
Punjab Municipal Act, 1911 — Section 84
High Courts10 Nov 1981
Smt. Parkash Devi Vs Commissioner of Wealth-tax
Punjab And Haryana At Chandigarh · (1982) 27 CTR 1 : (1983) 141 ITR 122
Wealth Tax Act, 1957 — Section 14(2), 18(1), 18B
High Courts10 Nov 1981
Ajit Singh Dutta and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1982) CriLJ 2207
Constitution of India, 1950 — Article 309Contempt of Courts Act, 1971 — Section 12, 2
High Courts10 Nov 1981
Capital Foundry and Engineering Works Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1982) 27 CTR 11 : (1982) 138 ITR 833
Income Tax Act, 1961 — Section 10, 263
High Courts09 Nov 1981
Boota Singh and others Vs Sahi Ram and others
Punjab And Haryana At Chandigarh · (1982) PLJ 23 : (1984) RRR 235