High Courts10 Dec 1981Allowed
Amar Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 437
Industrial Disputes Act, 1947 — Section 10, 33C(2), 33C(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,137 of 4,611
High Courts10 Dec 1981
Janta Cooperative Sugar Mills Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1983) 12 ELT 334
Central Excise Rules, 1944 — Rule 173G, 53, 8, 8(1)Essential Commodities Act, 1955 — Section 3(2)
High Courts09 Dec 1981
Bara Singh and Others Vs Chain Singh and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 198
High Courts09 Dec 1981
Balbir Kaur and Others Vs Novex Dry Cleaners, Patiala and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 141
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts08 Dec 1981Allowed
Employees State Insurance Corporation Vs Shri Onkar Nath Gupta
Punjab And Haryana At Chandigarh · (1981) 12 P&H CK 0014
Employees State insurance Act, 1948 — Section 75
High Courts08 Dec 1981
Dewan Gian Chand Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1982) 138 ITR 138
Constitution of India, 1950 — Article 226, 227
High Courts08 Dec 1981Allowed
Smt. Geeta and another Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (1981) 12 P&H CK 0002
High Courts08 Dec 1981
Dewan Gian Chand Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1982) 9 TAXMAN 243
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 4
High Courts03 Dec 1981Allowed
Sh. Bhag Singh Vs Employees State Insurance Corporation
Punjab And Haryana At Chandigarh · (1981) 12 P&H CK 0023
Employees State Insurance Act, 1948 — Section 75
High Courts03 Dec 1981
Haryana Financial Corporation Vs Depro Foods Ltd. (in liquidation)
Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 411
Companies Act, 1913 — Section 109Companies Act, 1956 — Section 125, 125(1)State Financial Corporations Act, 1951 — Section 31, 31(1), 32(10), 46B
High Courts03 Dec 1981Dismissed
Employees State Insurance Corporation Vs Gedore Tools India (P.) Ltd.
Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 422
Employees State Insurance Act, 1948 — Section 2(22), 75
High Courts03 Dec 1981
Ambala Bus Syndicate (Pvt.) Ltd. and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 213 : (1982) 2 ILR (P&H) 489
Constitution of India, 1950 — Article 14, 19(1), 226, 301, 302Punjab Motor Vehicles Taxation Act, 1924 — Section 13, 3, 3A, 4, 9
High Courts03 Dec 1981Allowed
Bhag Singh Vs Employees State Insurance Corporation
Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 431 : (1982) 84 PLR 605
Employees State Insurance Act, 1948 — Section 2, 2(12), 75Punjab Trade Employees Act, 1940 — Section 2(1)Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 2
High Courts02 Dec 1981Dismissed
Industrial Finance Corporation of India and another Vs M/s Sehgal Paper Ltd. and others
Punjab And Haryana At Chandigarh · (1981) 12 P&H CK 0016
Industrial Finance Corporation Act, 1948 — Section 30
High Courts30 Nov 1981Dismissed
Ramzani Vs Abad Shah
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0046
Punjab Tenancy Act, 1887 — Section 77
High Courts30 Nov 1981
Narinder Singh Vs Devinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 201
Hindu Minority and Guardianship Act, 1956 — Section 8, 8(3)
High Courts30 Nov 1981
Hari Prashad Gupta Vs Jitender Kumar Kaushik
Punjab And Haryana At Chandigarh · AIR 1982 P&H 165 : (1982) 1 RCR(Rent) 138
East Punjab Urban Rent Restriction Act, 1949 — Section 3Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)Punjab General Clauses Act, 1898 — Section 12, 2, 22
High Courts26 Nov 1981Dismissed
Jagat Singh Vs Harbans Singh
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0047
High Courts26 Nov 1981
Banarasi Dass Talwar Vs The Deputy Excise and Taxation Commissioner, Jullundur Division
Punjab And Haryana At Chandigarh · (1983) 53 STC 150
Punjab General Sales Tax Act, 1948 — Section 11A, 21
High Courts26 Nov 1981Dismissed
Satya Narain Gupta Vs Gulab
Punjab And Haryana At Chandigarh · (1981) 11 P&H CK 0004
Transfer of Property Act, 1882 — Section 91(a)