COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,136 of 4,611

High Courts05 Jan 1982Dismissed

Pritam Singh Gill Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 40

Constitution of India, 1950 — Article 12, 141, 17, 18, 226Industrial Disputes Act, 1947 — Section 10APenal Code, 1860 (IPC) — Section 32

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High Courts05 Jan 1982

The Oriental Fire and General Insurance Co. Ltd. Vs Bachan Singh and Others

Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 76

Contract Act, 1872 — Section 124Motor Vehicles Act, 1939 — Section 105, 110, 110A, 110B, 110C

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High Courts05 Jan 1982

Hari Chand Virender Paul Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1982) 30 CTR 325 : (1983) 140 ITR 148

Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD

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High Courts05 Jan 1982

Oriental Fire and General Insurance Co. Ltd. Vs Bachan Singh and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 267 : (1984) 55 CompCas 28

Contract Act, 1872 — Section 124Motor Vehicles Act, 1939 — Section 110, 95(1), 96, 96(2), 97

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High Courts04 Jan 1982Dismissed

Ravinder Kumar and others Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0054

Penal Code, 1860 (IPC) — Section 148, 149

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High Courts04 Jan 1982

Gurdev Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1982) CriLJ 2211

Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 165

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High Courts04 Jan 1982

Abhilash Kumari Oswal Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1982) 28 CTR 12 : (1982) 138 ITR 277

Income Tax Act, 1961 — Section 212(3), 273

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High Courts04 Jan 1982

Chhaju Ram Vs Nand Lal.

Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 288 : (1982) PLJ 399 : (1984) RRR 539

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High Courts04 Jan 1982

Sujan Singh Sadana Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1982) 136 ITR 496

Income Tax Act, 1961 — Section 256(1)

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High Courts04 Jan 1982

Commissioner of Income Tax Vs Waryam Singh and Sons

Punjab And Haryana At Chandigarh · (1982) 136 ITR 92

Income Tax Act, 1961 — Section 139(1), 139(2), 184(7)

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High Courts04 Jan 1982

Ghansham Dass Vs Sham Sundar Lal

Punjab And Haryana At Chandigarh · (1982) CriLJ 1717 : (1983) 1 ILR (P&H) 1

Criminal Procedure Code, 1973 (CrPC) — Section 473Penal Code, 1860 (IPC) — Section 500

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High Courts24 Dec 1981

Amar Nath Vs Prem Nath

Punjab And Haryana At Chandigarh · AIR 1982 P&H 195

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High Courts23 Dec 1981

Terence Valentine Rose Vs Lynettee Irene and Another

Punjab And Haryana At Chandigarh · AIR 1982 P&H 540

Divorce Act, 1869 — Section 17

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High Courts22 Dec 1981

Jaidev Singh and Another Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 442

Constitution of India, 1950 — Article 14, 226Motor Vehicles Act, 1939 — Section 42, 47, 48, 49, 50

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High Courts21 Dec 1981Dismissed

Smt. Rama Rani Khanna and another Vs Smt. Pritam Kaur and anothers

Punjab And Haryana At Chandigarh · (1982) 1 RCR(Rent) 289

East Punjab Urban Rent Restriction Act, 1949 — Section 13

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High Courts18 Dec 1981

Mohinder Singh Jubbal Vs Grindlays Bank Ltd. and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 295

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2 , Order 2 Rule 2(3), 10Limitation Act, 1963 — Article 1, 12

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High Courts18 Dec 1981Allowed

M/s Indian Sulp Acid Industries Ltd. Vs Gurjit Singh Partner Guru Nanak Construction Company Amritsar

Punjab And Haryana At Chandigarh · (1981) 12 P&H CK 0005

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts16 Dec 1981Allowed

Baldev Singh and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (1981) 12 P&H CK 0021

Limitation Act, 1963 — Article 122

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High Courts15 Dec 1981Allowed

Roshan Lal Vs Charanji Lal Jain and others

Punjab And Haryana At Chandigarh · (1981) 12 P&H CK 0004

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts11 Dec 1981Allowed

Dhani Ram and others Vs Mahavir Jain Shoe Store Khanna

Punjab And Haryana At Chandigarh · (1982) 1 RCR(Rent) 306

East Punjab Urban Rent Restriction Act, 1949 — Section 15

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