High Courts28 Jan 1982
Chander Bhan Vs Income Tax Officer, "A" Ward
Punjab And Haryana At Chandigarh · (1982) 28 CTR 23(1) : (1982) 10 TAXMAN 91
Income Tax Act, 1961 — Section 147
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,134 of 4,611
High Courts28 Jan 1982
CHANDER BHAN Vs Income Tax OFFICER, "A" WARD, BHATINDA.
Punjab And Haryana At Chandigarh · (1982) 28 CTR 22 : (1982) 137 ITR 338
Income Tax Act, 1961 — Section 147, 153, 271
High Courts28 Jan 1982
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) CriLJ 1218 : (1983) 1 ILR (P&H) 9
Criminal Procedure Code, 1973 (CrPC) — Section 100, 103
High Courts28 Jan 1982Dismissed
Nanak Chand Vs Sansar Chand and another
Punjab And Haryana At Chandigarh · (1982) 1 RCR(Rent) 220
East Punjab Urban Rent Restriction Act, 1949 — Section 15
High Courts27 Jan 1982
Mam Raj Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 211 : (1982) 2 ILR (P&H) 95
Constitution of India, 1950 — Article 226
High Courts27 Jan 1982
Ghukkar Singh Vs Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 100 : (1982) PLJ 299 : (1985) RRR 315
High Courts27 Jan 1982
Harbans Singh Romana and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 334
High Courts26 Jan 1982
Kulwant Kaur and Another Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 335
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 33 Rule 5, Order 43 Rule 1, Order 9 Rule 8
High Courts25 Jan 1982Allowed
Smt Kulwant Kaur and another Vs Balbir Singh and others
Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts25 Jan 1982
Punjab State Electricity Board Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1982) 51 STC 274
Central Sales Tax Act, 1956 — Section 10, 10APunjab General Sales Tax Act, 1948 — Section 21, 22
High Courts22 Jan 1982Allowed
Dharam Singh Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0041
High Courts22 Jan 1982
Satish Kapur and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1982 P&H 276
Land Acquisition Act, 1894 — Section 4, 6
High Courts21 Jan 1982Allowed
Shiv Dayal Vs Kewal Verma
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 4 : (1982) 1 RCR(Rent) 236
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3, 47Evidence Act, 1872 — Section 58Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts21 Jan 1982Allowed
Mangat Rai and others Vs The Punjab State and others
Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0043
Punjab Town Improvement Act, 1922 — Section 43
High Courts21 Jan 1982
Gokal Singh and Kirpal Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1982) 51 STC 402
Punjab General Sales Tax Act, 1948 — Section 22
High Courts21 Jan 1982Allowed
Mal Singh Vs The Moga Central Co-Operative Bank Ltd. and others
Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0010
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(2)
High Courts20 Jan 1982
Chhotu Sood Vs Tax Recovery Officer and Others
Punjab And Haryana At Chandigarh · (1982) 31 CTR 239 : (1983) 141 ITR 54
Income Tax Act, 1961 — Section 222Income Tax Rules, 1962 — Rule 15(2), 59(2), 60, 61
High Courts20 Jan 1982
Narinder Singh and Others Vs Arjan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 337
Limitation Act, 1963 — Section 10, 18, 19
High Courts19 Jan 1982Allowed
M/s Vaz Forwarding Pvt. Ltd., Bombay Vs M/s Punjab Tanneries Limited Nakodar Road, Jullundur
Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0053
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts19 Jan 1982Dismissed
Amin Lal Ishar Ram Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1983) 52 STC 308
Punjab General Sales Tax Act, 1948 — Section 5