High Courts11 Feb 1982Dismissed
Bahadur Singh Vs Maghar Singh
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0051
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,133 of 4,611
High Courts11 Feb 1982Dismissed
Mohinder Mohan Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 15
Advocates Act, 1961 — Section 16(1)Constitution of India, 1950 — Article 14, 16, 23Punjab Civil Services (Judicial Branch) Rules, 1951 — Rule 2, 3, 6
High Courts11 Feb 1982Allowed
Ramesh Chander and others Vs Kailash Chander
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Feb 1982Dismissed
Mohinder Mohan Singh Bedi and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 15
Constitution of India, 1950 — Article 14, 16
High Courts10 Feb 1982
Haryana Iron and Steel Rolling Mills Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1982) 31 CTR 230 : (1983) 142 ITR 373 : (1983) 12 TAXMAN 88
Income Tax Act, 1961 — Section 256(2)
High Courts10 Feb 1982
Mohan Singh Vs Dina Nath
Punjab And Haryana At Chandigarh · AIR 1984 P&H 18 : (1982) 1 RCR(Rent) 343
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts09 Feb 1982Dismissed
Bhagwan Dass and Another Vs Kulwant Singh and Others
Punjab And Haryana At Chandigarh · (1982) ACJ 355
Penal Code, 1860 (IPC) — Section 304A
High Courts09 Feb 1982
Hari Singh Vs Financial Commissioner, Revenue, Haryana and others
Punjab And Haryana At Chandigarh · (1982) CurLJ 230 : (1982) ILR (P&H) 138 : (1982) PLJ 320 : (1986) RRR 446
High Courts09 Feb 1982
Guriqpal Singh Vs Surinder Kaur and Others
Punjab And Haryana At Chandigarh · (1984) 56 CompCas 377
High Courts05 Feb 1982
Sushil Flour, Dal and Oil Mills Vs The Chief Commissioner, Union Territory and Others The Chief Commissioner, Union Territory and Others Vs Sushil Flour, Dal and Oil Mills
Punjab And Haryana At Chandigarh · (1982) 50 STC 222
Constitution of India, 1950 — Article 226, 239General Clauses Act, 1897 — Section 3Punjab General Sales Tax Act, 1948 — Section 5
High Courts05 Feb 1982
Gela Ram Prem Kumar and anr. Vs Market Committee, Faridkot
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0031
High Courts05 Feb 1982Allowed
Mangat Ram and another Vs Ram Bhagat Chamoria
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Feb 1982
Ramchand Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (1982) CriLJ 1714
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324
High Courts03 Feb 1982Allowed
Darshan Lal Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0050
Prevention of Food Adulteration Act, 1954 — Section 13(2C)
High Courts02 Feb 1982
Bimla Vs State of Haryana
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0018
High Courts02 Feb 1982
Commissioner of Income Tax Vs Amritsar Sugar Mills Co. Ltd.
Punjab And Haryana At Chandigarh · (1983) 142 ITR 32
Income Tax Act, 1961 — Section 37(1)
High Courts02 Feb 1982Dismissed
Dinesh Kumar Vs Sh. Laxman Dass Aggarwal
Punjab And Haryana At Chandigarh · (1982) 1 RCR(Rent) 262
High Courts02 Feb 1982Dismissed
Jagiri Lal and another Vs Brij Bhushan Jain
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0009
East Punjab Urban Rent Restriction Act, 1949 — Section 12
High Courts02 Feb 1982Dismissed
M/s Sandika Private Limited Vs The Municipal Corporation Ludhiana
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0005
High Courts01 Feb 1982
Kalwa Vs Vasakha Singh and Another
Punjab And Haryana At Chandigarh · AIR 1982 P&H 480 : (1982) 2 ILR (P&H) 118
Hindu Succession Act, 1956 — Section 14(1)