High Courts20 Apr 1983Allowed
Ramesh Pal Vs Shri Ajhar Alam, S.P. (IPS)
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 16
Penal Code, 1860 (IPC) — Section 325, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,096 of 4,611
High Courts20 Apr 1983
In re Gulam Muhammed Sharif-ud-Daulah, I.L.R.9 Mad.439.
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 16 : (1984) PLR 234 : (1984) 1 RCR(Criminal) 511 : (1983) 1 RCR(Criminal) 465
High Courts20 Apr 1983
Harnek Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 547
High Courts20 Apr 1983Allowed
Ramesh Pal Vs Shri Ajhar Alam
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 16
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)Government of India Act, 1935 — Section 270Penal Code, 1860 (IPC) — Section 109, 323, 325, 34, 409
High Courts20 Apr 1983
Bakshish Singh Vs State of Punjab through Home Secretary, Chandigarh and ors.
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 440
High Courts19 Apr 1983
Shanti and Others Vs Chhoto and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 321
Redemption of Mortgages (Punjab) Act, 1913 — Section 12Transfer of Property Act, 1882 — Section 5, 52
High Courts19 Apr 1983
Akhara Brahm Buta Amritsar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) PLJ 57 : (1984) RRR 280
High Courts19 Apr 1983
Harmandar Singh Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1983) 04 P&H CK 0014
High Courts18 Apr 1983
Court on its own Motion Vs Bhagwan Singh Constable
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 531
High Courts13 Apr 1983
Sarwan Singh and Others Vs Ashok Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 366
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 4Evidence Act, 1872 — Section 35, 77Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts13 Apr 1983
Bachittar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 599
High Courts13 Apr 1983
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 651
High Courts13 Apr 1983
Tul Par Machine and Tool Company Vs Shri Joginder Pal, Workman and Others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 357
Industrial Disputes Act, 1947 — Section 7A(3)(aa)
High Courts13 Apr 1983
Phuman Singh Vs Superintending Canal Officer
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 250 : (1983) PLJ 487 : (1985) RRR 368
High Courts13 Apr 1983Dismissed
Soni and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Criminal) 176
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Apr 1983Dismissed
Kundan Singh and others Vs Sohail Singh and another
Punjab And Haryana At Chandigarh · (1983) 04 P&H CK 0060
Punjab Land Revenue Act, 1887 — Section 111
High Courts12 Apr 1983
Gram Panchayat village Budhlada Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 252 : (1983) PLJ 466 : (1985) RRR 500
High Courts11 Apr 1983
Rishi Dutt Gulati and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 400 : (1983) 2 ILR (P&H) 552
Punjab Town Improvement Act, 1922 — Section 3
High Courts11 Apr 1983
Bhana Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 487
High Courts11 Apr 1983
Suraj Bhan and others Vs Banwari and others
Punjab And Haryana At Chandigarh · (1988) PLJ 214 : (1988) 2 RRR 309