High Courts01 Apr 1983
Chaman Lal Vs Surinder Kumari
Punjab And Haryana At Chandigarh · AIR 1983 P&H 323
Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,098 of 4,611
High Courts01 Apr 1983
Kalia Vs Chandu Lal
Punjab And Haryana At Chandigarh · (1984) PLJ 434 : (1984) RRR 50
High Courts31 Mar 1983Dismissed
Sh. Rakesh Kumar Malik and Others Vs Rohtak Ashoka Theatres Private Limited Rohtak and Others
Punjab And Haryana At Chandigarh · (1983) 03 P&H CK 0081
Companies Act, 1956 — Section 299
High Courts31 Mar 1983
Angrez Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 474 : (1983) PLJ 361 : (1984) RRR 458
High Courts30 Mar 1983
Amar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 650
High Courts30 Mar 1983
Sajjan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 446
High Courts30 Mar 1983
Smt. Chhano Devi and Others Vs Shri Het Ram and Others
Punjab And Haryana At Chandigarh · (1986) 59 CompCas 941
Evidence Act, 1872 — Section 77, 80
High Courts29 Mar 1983
State of Punjab Vs Gurcharan Singh
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 96
Constitution of India, 1950 — Article 14, 16
High Courts29 Mar 1983
Bahadur Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 477 : (1983) PLJ 366 : (1984) RRR 465
High Courts29 Mar 1983
Dalip Singh Vs State of Punjab through the Secretary to Government Punjab, Home Department, Chandigarh
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 533
High Courts29 Mar 1983Dismissed
Dharam Pal Vs M/s Amolak Ram etc.
Punjab And Haryana At Chandigarh · (1983) 03 P&H CK 0016
High Courts29 Mar 1983
Mal Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 477
High Courts26 Mar 1983Allowed
Kundan Singh represented by his L.Rs. Vs Dalip Singh and others
Punjab And Haryana At Chandigarh · (1983) PLJ 367 : (1984) RRR 466
Redemption Of Mortgages (Punjab) Act, 1913 — Section 12
High Courts25 Mar 1983
Gurdial Singh Vs State or Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 529
High Courts25 Mar 1983Allowed
Smt. Rukman alias Rukmani Vs Ujagar Singh and others
Punjab And Haryana At Chandigarh · (1983) 03 P&H CK 0002
High Courts24 Mar 1983Allowed
Darshan Engineering Works Vs The Controlling Authority under The Payment of Gratuity Act and Others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 533
Constitution of India, 1950 — Article 19(1)Payment of Gratuity Act, 1972 — Section 1(4), 2, 4(1), 5, 5(1)Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 5
High Courts24 Mar 1983Allowed
Shri Rattan Lal Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1983) 03 P&H CK 0080
High Courts24 Mar 1983
Gurcharan Singh, Executive Officer, Municipal Committee, Patti.District Amritsar Vs Sanjogta Rani
Punjab And Haryana At Chandigarh · (1983) AICLR 331 : (1983) 1 RCR(Criminal) 356
High Courts23 Mar 1983
Sampuran Singh Vs Collector Kurukshetra and others
Punjab And Haryana At Chandigarh · (1983) PLJ 384 : (1984) RRR 480