High Courts16 Mar 1983
Mota Singh Vs Chadha, Station House Officer, Police Station Bhogpur, District Jullundur
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 290
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,100 of 4,611
High Courts16 Mar 1983
Darbara Singh Vs Versus Akhshaya Kumar Julka
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 516 : (1983) 1 RCR(Rent) 661
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), Order 6 Rule 17
High Courts16 Mar 1983Allowed
Darbara Singh Vs Akhshaya Kumar
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 516
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts15 Mar 1983
Kesho Ram Passey Vs Reserve Bank of India and Others
Punjab And Haryana At Chandigarh · (1983) 36 CTR 148 : (1984) 146 ITR 16
Income Tax Act, 1961 — Section 54E
High Courts15 Mar 1983
Dilip Singh Canwar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 421
High Courts15 Mar 1983Dismissed
M/s. W.H. Deeth Ballabgarh and Company Vs Employees State Insurance Corporation
Punjab And Haryana At Chandigarh · (1983) 03 P&H CK 0007
Employees State Insurance Act, 1948 — Section 1(5)
High Courts14 Mar 1983
Gurdev Singh and anr Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 419
High Courts11 Mar 1983
Niranjan Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 215
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Mar 1983
State of Haryana Vs Rattan Lal
Punjab And Haryana At Chandigarh · (1983) AICLR 651
High Courts11 Mar 1983
Dhanvir Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 538
High Courts11 Mar 1983
State of Punjab Vs Gian Singh Head Constable
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 530
High Courts10 Mar 1983
Sunanda Maudgal Vs Pepsu Road Transport Corporation, Patiala and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 370
Motor Vehicles Act, 1939 — Section 110
High Courts10 Mar 1983
Ishwar Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) PLJ 363 : (1984) RRR 459
High Courts10 Mar 1983Dismissed
Smt. Channo Devi and others Vs Shri Het Ram and others
Punjab And Haryana At Chandigarh · (1983) 03 P&H CK 0014
Evidence Act, 1872 — Section 77
High Courts10 Mar 1983Allowed
Smt. Harbans kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 219
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts10 Mar 1983Allowed
Mohinder Gupta Vs Major Singh and Others
Punjab And Haryana At Chandigarh · (1983) ACJ 760
High Courts09 Mar 1983Allowed
Ram Pat (deceased) and others Vs The Judical Magistrate, Ist Class, Rewari and others
Punjab And Haryana At Chandigarh · (1983) 03 P&H CK 0087
Punjab Gram Panchayat Act, 1952 — Section 21
High Courts09 Mar 1983Dismissed
Shamsher Singh Vs Jagir Singh and others
Punjab And Haryana At Chandigarh · (1983) 03 P&H CK 0077
High Courts09 Mar 1983
Harnam Singh and Others Vs Shiromani Gurdwara Prabandhak Committee, Amritsar
Punjab And Haryana At Chandigarh · AIR 1983 P&H 328
Civil Procedure Code, 1908 (CPC) — Section 151, 24Constitution of India, 1950 — Article 227Sikh Gurdwaras Act, 1925 — Section 142