High Courts03 Mar 1983
Kishan Singh Vs Nichhattar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 373
Evidence Act, 1872 — Section 119, 45, 50, 50(1), 60Succession Act, 1925 — Section 59
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,102 of 4,611
High Courts03 Mar 1983
Jowand Singh Vs Additional Director Consolidation of Holdings, Punjab
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 263 : (1983) PLJ 495 : (1984) RRR 602
High Courts03 Mar 1983
I.S. Goel and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 524
Punjab Service of Engineers (Class I) Public Works Department (Buildings and Roads Branch) Rules, 1960 — Rule 15, 22, 6, 8, 9
High Courts02 Mar 1983
Gurjant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 319
High Courts02 Mar 1983
Sunder Lal Vs Chamba Ram and others
Punjab And Haryana At Chandigarh · (1984) PLJ 387 : (1986) RRR 507
High Courts02 Mar 1983
Zorawar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 470 : (1983) PLJ 376 : (1985) RRR 489
High Courts02 Mar 1983
Lal Singh and Another Vs Bant Singh and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 384
Registration Act, 1908 — Section 59Transfer of Property Act, 1882 — Section 3
High Courts01 Mar 1983
State of Punjab Vs Sadhu Singh
Punjab And Haryana At Chandigarh · (1983) PLJ 379 : (1985) RRR 358
High Courts01 Mar 1983Allowed
Punjab State Co Operative Supply and Marketing Federation Ltd, Sector-17, Chandigarh Vs M/s Steel Plant Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1983) 03 P&H CK 0079
Arbitration Act, 1940 — Section 34
High Courts01 Mar 1983
Partap Ram Vs Jawahar Singh
Punjab And Haryana At Chandigarh · (1984) PLJ 339 : (1984) RRR 168
High Courts01 Mar 1983
Ashok N. Vazirani Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 325 : (1983) 2 RCR(Rent) 292
Urban Estates (Development and Regulation) Act, 1964 — Section 11Urban Estates (Development and Regulation) Haryana Amendment Act, 1973 — Section 10, 10(3), 10(4), 18(7), 3
High Courts01 Mar 1983
Basant Singh Vs Superintending Canal Officer
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 475 : (1983) PLJ 374 : (1985) RRR 350
High Courts28 Feb 1983
Raj Kamal Spinners Vs Punjab State Electricity Board and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 378
Electricity (Supply) Act, 1948 — Section 49, 79
High Courts28 Feb 1983
Jagir Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 446 : (1983) PLJ 279 : (1984) RRR 118
High Courts25 Feb 1983Allowed
S. Sukhpal Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1983) 02 P&H CK 0052
High Courts25 Feb 1983Allowed
Amar Nath Vs Ram Nath and others
Punjab And Haryana At Chandigarh · (1983) 02 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts24 Feb 1983
Tarlok Singh s/o Inder Singh, Line Superintendent, Patiala Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 382
High Courts23 Feb 1983
Gian Singh Vs Paramjit Kaur and anr.
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 222
High Courts23 Feb 1983
Dina Nath Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 345
High Courts22 Feb 1983Dismissed
M/s Northern India Caterers Pvt. Ltd. Vs The District Judge, Chandigarh and others
Punjab And Haryana At Chandigarh · (1983) 02 P&H CK 0064
Constitution of India, 1950 — Article 14