High Courts09 Mar 1983
Mukhtiar Singh Vs M.L.Goel and another
Punjab And Haryana At Chandigarh · (1984) PLJ 21 : (1984) RRR 220
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,101 of 4,611
High Courts08 Mar 1983Dismissed
Sardool Singh and another Vs Smt. Nasib Kaur
Punjab And Haryana At Chandigarh · (1983) 03 P&H CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Mar 1983Allowed
Shmt. Gita Devi Vs The Financial Commissioner, Haryana and others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 511
Constitution of India, 1950 — Article 226
High Courts08 Mar 1983
Roshan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1983 P&H 428
Civil Procedure Code, 1908 (CPC) — Section 80Punjab Land Revenue Act, 1887 — Section 158, 158(2), 78
High Courts08 Mar 1983
Babu Singh Vs State of Panjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 528
High Courts08 Mar 1983
Chanan Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 327
High Courts08 Mar 1983
Gita Devi Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 511
Constitution of India, 1950 — Article 226East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts07 Mar 1983Allowed
The Punjab Co-operative Bank Ltd. Jullundur Vs The Official Liquidator attached to Punjab and Haryana High Court, Chandigarh
Punjab And Haryana At Chandigarh · (1983) 03 P&H CK 0091
Companies Act, 1956 — Section 460(6)
High Courts07 Mar 1983
Kanshi Ram Wadhwa Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1983) 36 CTR 134 : (1984) 145 ITR 109
Income Tax Act, 1961 — Section 277
High Courts07 Mar 1983
In Re: Northern India Finance Corporation Ltd. (In Liquidation) Punjab Co-operative Bank Ltd.
Punjab And Haryana At Chandigarh · (1984) 55 CompCas 1
Contract Act, 1872 — Section 43
High Courts07 Mar 1983
State of Punjab Vs Balwant Singh
Punjab And Haryana At Chandigarh · (1983) 03 P&H CK 0018
High Courts07 Mar 1983
Punjab Co-Operative Bank Ltd. Vs The Official Liquidator Attached to Punjab and Haryana High Court
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 507
Companies (Court) Rules, 1959 — Rule 164Companies Act, 1956 — Section 460(6)Contract Act, 1872 — Section 43
High Courts04 Mar 1983Allowed
S. Raghbir Singh Vs Capt. Gurcharan Singh
Punjab And Haryana At Chandigarh · (1983) 03 P&H CK 0074
Punjab Tenancy Act, 1887 — Section 50
High Courts04 Mar 1983
Kapur Singh Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 41 : (1983) PLJ 372 : (1984) RRR 471
High Courts04 Mar 1983Allowed
Bahali Ram Rattan Lal Vs The Additional Secretary to The Government of India and Others
Punjab And Haryana At Chandigarh · (1984) 3 ECC 83
Gold Control (Licensing of Dealers) Rules, 1969 — Rule 3(ee)
High Courts04 Mar 1983Dismissed
Ram Parkash Sharma Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 535
Punjab Municipal Act, 1911 — Section 38
High Courts04 Mar 1983Dismissed
Ram Parkash Sharma Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 535
Constitution of India, 1950 — Article 14Punjab Municipal Act, 1911 — Section 106, 107, 108, 109, 110
High Courts03 Mar 1983Allowed
Mohan Singh and others Vs The Additional Director, Consolidation of Holdings, Punjab, Chandigarh
Punjab And Haryana At Chandigarh · (1983) 03 P&H CK 0090
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts03 Mar 1983
Ajmer Singh Vs Amar Singh
Punjab And Haryana At Chandigarh · (1984) PLJ 232 : (1986) RRR 493
High Courts03 Mar 1983
Neeta alias Anita Rani Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 218