High Courts23 Mar 1983
Gurpal Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 411
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,099 of 4,611
High Courts23 Mar 1983
Kuldip Singh Vs State of Punjab .
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 476
High Courts23 Mar 1983
Nirbhai Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 620
High Courts23 Mar 1983
Gurdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 03 P&H CK 0023
High Courts22 Mar 1983
Oswal Woollen Mills Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1985) 4 ECC 267 : (1985) 5 ECR 532 : (1984) 18 ELT 235
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 14, 157
High Courts22 Mar 1983
Harjit Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1983) CriLJ 1221 : (1983) 2 ILR (P&H) 528 : (1983) 1 RCR(Criminal) 351
Constitution of India, 1950 — Article 143, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 432, 482
High Courts22 Mar 1983
Jang Bahadur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 525
High Courts21 Mar 1983
Shila Wanti and Others Vs R.H. Kishore Chand and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 35
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1963 — Article 120Motor Vehicles Act, 1988 — Section 110B
High Courts21 Mar 1983
In re : Bai Amrit (1884) 8 Bombay 380.
Punjab And Haryana At Chandigarh · (1983) AICLR 784
High Courts21 Mar 1983
Shila Wanti and Others Vs R.B. Kishore Chand and Others
Punjab And Haryana At Chandigarh · (1984) 1 ACC 343 : (1983) 2 ILR (P&H) 519
Contract Act, 1872 — Section 45
High Courts21 Mar 1983
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 409
High Courts21 Mar 1983Allowed
Nathu Vs Jagan Nath
Punjab And Haryana At Chandigarh · (1983) 03 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Section 148, 149
High Courts18 Mar 1983
Kuldip Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 305
High Courts17 Mar 1983
Brig Jasbir Singh Vs Jasmohinder Singh and others
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 268
High Courts17 Mar 1983
Mulkh Raj Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (1986) PLJ 316 : (1985) RRR 479
High Courts17 Mar 1983
Sant Singh and others Vs Deputy Commissioner, Kapurthala and others
Punjab And Haryana At Chandigarh · (1988) PLJ 213 : (1988) 2 RRR 311
High Courts17 Mar 1983
Siranja Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) PLJ 432 : (1984) RRR 534
High Courts17 Mar 1983
Dalel Singh son of Basant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 335
High Courts17 Mar 1983
Harnek Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) CurLJ 323 : (1983) 2 RCR(Criminal) 9
High Courts16 Mar 1983Allowed
Marilynn Anita Dhillon Gilmore Vs Margaret Nijjar and Others
Punjab And Haryana At Chandigarh · (1984) 1 ILR (P&H) 1 : (1983) 1 RCR(Criminal) 396
Civil Procedure Code, 1908 (CPC) — Section 13